High Courts15 Aug 1907
In Re: Framji Cawasji Markar; In Re: Costs of Crawford and Co.
Bombay High Court · (1907) 9 BOMLR 1014
JUDGMENT DATABASE
Search 12,21,785 Indian judgments.
12,21,785 judgments in All Courts · page 60,471 of 61,090
High Courts15 Aug 1907
Govind Dattu Lonari Vs Yesuji Khandoji
Bombay High Court · (1908) 10 BOMLR 492
High Courts15 Aug 1907Allowed
Nibaran Chandra Roy and Two Others Vs The King Emperor
Calcutta High Court · (1907) 08 CAL CK 0024
High Courts15 Aug 1907
Abinash Chandra Mitra Vs The Emperor
Calcutta High Court · 1 Ind. Cas. 415
Penal Code, 1860 (IPC) — Section 147, 437
High Courts14 Aug 1907
Emperor Vs Vyankatsing Sambhusing
Bombay High Court · (1907) 9 BOMLR 1057
Criminal Procedure Code, 1898 (CrPC) — Section 269(3)Penal Code, 1860 (IPC) — Section 325
High Courts14 Aug 1907Allowed
Mahanand Sahai and others Vs Mussmat Sayedunissa Bibi
Calcutta High Court · (1907) 08 CAL CK 0033
High Courts14 Aug 1907Dismissed
Ganga Devi and Others Vs Dharam Das
Allahabad High Court · (1907) ILR (All) 773
Limitation Act, 1963 — Article 60
High Courts14 Aug 1907Dismissed
Emperor Vs Mahendra Singh and Another
Allahabad High Court · (1908) ILR (All) 47
High Courts13 Aug 1907
N.C. Macleod Vs Haji Sajan Lalji
Bombay High Court · (1907) 9 BOMLR 1006
Insolvency Act, 1848 — Section 7
High Courts13 Aug 1907Allowed
Akbar Husain Vs Hari Ram
Allahabad High Court · (1907) ILR (All) 749
Court Fees Act, 1870 — Section 28Limitation Act, 1877 — Section 4
High Courts12 Aug 1907
Gobinda Sundar Sinha Chowdhury Vs Sri Krishna Chakravarti and Others
Calcutta High Court · 3 Ind. Cas. 346
High Courts12 Aug 1907
R.D. Sethna Vs Mirza Mahomed Shirazi (No. 2)
Bombay High Court · (1907) 9 BOMLR 1042
High Courts09 Aug 1907
Ponnambalath Parapravan Bavotti Haji, Karnavan and Manager of the Tarwad and Others Vs Karoth Sankaran Nair, Karnavan and Manager of the Tarwad
Madras High Court · (1911) 21 MLJ 981
Evidence Act, 1872 — Section 90
High Courts08 Aug 1907
Enatullah Biswas Vs Gajaruddi Biswas and another
Calcutta High Court · (1907) 08 CAL CK 0031
High Courts08 Aug 1907Dismissed
Gobinda Kumar Roy Chowdhury and Others Vs Debendra Kumar Roy Chowdhury and Others
Calcutta High Court · (1907) 08 CAL CK 0016
High Courts07 Aug 1907
Emperor Vs A.M. Jeevanji
Bombay High Court · (1907) 9 BOMLR 967
Criminal Procedure Code, 1898 (CrPC) — Section 537Emigration Act, 1983 — Section 107(1), 111
High Courts07 Aug 1907
Nanda Kumar Sirkar and another Vs The Emperor
Calcutta High Court · (1907) 08 CAL CK 0027