High Courts05 Jul 1907
Jagannath Saha Vs Chairman of Berhampur Municipality
Calcutta High Court · 4 Ind. Cas. 55
Specific Relief Act, 1877 — Section 44, 56
JUDGMENT DATABASE
Search 12,21,740 Indian judgments.
12,21,740 judgments in All Courts · page 60,473 of 61,087
High Courts05 Jul 1907Dismissed
Nitya Gopal Sen Poddar and Another Vs Mani Chandra Chakrabutty and Others
Calcutta High Court · (1907) 07 CAL CK 0006
High Courts05 Jul 1907
Balaji Bhawanrao Vs Datto Ramchandra
Bombay High Court · (1907) 9 BOMLR 1026
Dekkhan Agriculturists Relief Act, 1879 — Section 15B
High Courts04 Jul 1907Dismissed
Emperor Vs Shiva Adar
Bombay High Court · (1907) 9 BOMLR 893
Limitation Act, 1963 — Section 5
High Courts04 Jul 1907
Emperor Vs Laxman Subhana
Bombay High Court · (1907) 9 BOMLR 895
Criminal Procedure Code, 1898 (CrPC) — Section 162
High Courts04 Jul 1907Dismissed
Parbati Vs Budh Singh and Others
Allahabad High Court · (1907) ILR (All) 652
Easements Act, 1882 — Section 60
High Courts03 Jul 1907
Shahzadi Begam Vs The Secretary of State for India
Bombay High Court · (1907) 9 BOMLR 1192
High Courts03 Jul 1907Dismissed
Ibrahim Goolam Ariff Vs Saiboo
Bombay High Court · (1907) 9 BOMLR 872
Privy Council03 Jul 1907
Shahzadi Begam Vs Secretary of State For India
Privy Council · (1907) 34 ILRPC 1059 : (1907) 34 IndApp 194
High Courts02 Jul 1907Dismissed
Surendra Nath Ghose and Another Vs Kala Chand Banerjee and Others
Calcutta High Court · (1907) 07 CAL CK 0001
High Courts02 Jul 1907
Somabhai Hirachand Vs Wadilal Premchand
Bombay High Court · (1907) 9 BOMLR 883
High Courts02 Jul 1907
Manikbai Jivaraj Vs Virchand Ramchandra
Bombay High Court · (1907) 9 BOMLR 1020
Civil Procedure Code, 1908 (CPC) — Section 13Limitation Act, 1908 — Article 106
High Courts01 Jul 1907
Mahomed Abdulla Jitaker Vs Abdul Rehman Jitaker
Bombay High Court · (1907) 9 BOMLR 998
Evidence Act, 1872 — Section 115
High Courts01 Jul 1907Dismissed
Kunndan Lal and Another Vs Gajadhar Lal and Another
Allahabad High Court · (1907) ILR (All) 728
High Courts27 Jun 1907Dismissed
Baikuntha Nath Dey and Another Vs Nawab Salimulla Bahadur and Others
Calcutta High Court · (1907) 06 CAL CK 0015
High Courts27 Jun 1907
Budhan Mahto Vs Issur Singh
Calcutta High Court · (1907) ILR (Cal) 926
Cattle Trespass Act, 1871 — Section 20Criminal Procedure Code, 1898 (CrPC) — Section 192, 4(o)
High Courts27 Jun 1907
Mustafa Rahim Vs Motilal Chunilal
Bombay High Court · (1907) 9 BOMLR 742
Criminal Procedure Code, 1898 (CrPC) — Section 202