High Courts22 Jan 1907Dismissed
Sailabala Debi and Others Vs Sriram Bhattacharji and Another
Calcutta High Court · (1907) 01 CAL CK 0002
JUDGMENT DATABASE
Search 12,21,380 Indian judgments.
12,21,380 judgments in All Courts · page 60,472 of 61,069
High Courts22 Jan 1907
Soolleman Somji Vs The Bank of Bombay
Bombay High Court · (1907) 9 BOMLR 165
Specific Relief Act, 1877 — Section 45
High Courts22 Jan 1907Dismissed
Pitam Singh Vs Tota Singh and Others
Allahabad High Court · (1907) ILR (All) 301
High Courts22 Jan 1907Dismissed
Dambar Singh and Another Vs Jawitri Kunwar
Allahabad High Court · (1907) ILR (All) 292
High Courts22 Jan 1907Dismissed
Gobind Ram Vs Masih Ullah Khan and Others
Allahabad High Court · (1907) ILR (All) 295
High Courts21 Jan 1907Dismissed
Behary Lal Sur and others Vs Nanda Lal Goswami
Calcutta High Court · (1907) 01 CAL CK 0014
High Courts21 Jan 1907Disposed Of
The Municipal Board of Najibabad Vs Sheo Narain
Allahabad High Court · (1907) ILR (All) 346
High Courts19 Jan 1907Dismissed
Dammar Singh and Another Vs Pirbhu Singh and Another
Allahabad High Court · (1907) ILR (All) 290
High Courts18 Jan 1907
Ramkrishna Sitaram Vs Haji Dawood Ismail
Bombay High Court · (1907) 9 BOMLR 208
Presidency Small Cause Courts Act, 1882 — Section 38
High Courts18 Jan 1907
Subba Naicker and Another Vs Saminatha Iyer and Another
Madras High Court · 1 Ind. Cas. 353
High Courts17 Jan 1907
Banalata Dasi and another Vs Monmotha Nath Goswami
Calcutta High Court · (1907) 01 CAL CK 0010
High Courts17 Jan 1907Allowed
Kamta Singh Vs Mukhta Prasad and Another
Allahabad High Court · (1907) ILR (All) 287
High Courts16 Jan 1907
Mathura Nath Chattopadhaya and Another Vs Sib Chandra Bose
Calcutta High Court · (1907) 01 CAL CK 0022
High Courts16 Jan 1907
Trilokya Mohini Dasi Vs Kali Prosanna Ghose and Others
Calcutta High Court · (1907) 01 CAL CK 0003
High Courts16 Jan 1907
Poma Dongra Vs William Gillespie
Bombay High Court · (1907) 9 BOMLR 143
Civil Procedure Code, 1882 — Section 210Contract Act, 1872 — Section 16
High Courts16 Jan 1907Disposed Of
Emperor Vs Bhola Singh and Another
Allahabad High Court · (1907) ILR (All) 282
High Courts16 Jan 1907Dismissed
Sardar Singh Vs Kanhaya Lal and Others
Allahabad High Court · (1907) ILR (All) 284
High Courts15 Jan 1907
Roy Jotindra Nath Chowdhury and Others Vs Rai Prasanna Kumar Banerjee Bahadur and others
Calcutta High Court · (1907) 01 CAL CK 0005
High Courts15 Jan 1907Disposed Of
Sri Ram and Others Vs Het Ram and Others
Allahabad High Court · (1907) ILR (All) 279