High Courts29 Aug 1907
Gulabchand Gopaldas Vs Chunilal Jagjivandas
Bombay High Court · (1907) 9 BOMLR 1134
Evidence Act, 1872 — Section 13, 43
JUDGMENT DATABASE
Search 12,21,785 Indian judgments.
12,21,785 judgments in All Courts · page 60,470 of 61,090
High Courts27 Aug 1907
Chunilal Jethabhai Vs Dahyabhai Amulakh
Bombay High Court · (1907) 9 BOMLR 1138
High Courts27 Aug 1907Dismissed
Ram Pershad Koeri and Others Vs Jawahir Roy and Others
Calcutta High Court · (1907) 08 CAL CK 0026
High Courts27 Aug 1907
Tilak Chand Lahuthy Vs The East India Ry. Co. and another
Calcutta High Court · (1907) 08 CAL CK 0013
High Courts26 Aug 1907
Ranchhod Bhawan Vs Manmohandas Ramji
Bombay High Court · (1907) 9 BOMLR 1087
Contract Act, 1872 — Section 73
High Courts23 Aug 1907
Harihar Pande Vs Chowdhury Karamat Hossein and Others
Calcutta High Court · 4 Ind. Cas. 175
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts22 Aug 1907
Emperor Vs Haji Shaik Mahomad Shustari
Bombay High Court · (1907) 9 BOMLR 1059
High Courts22 Aug 1907
Ram Ratan Chuckerbutty Vs Jogesh Chandra Bahttacharya and Others
Calcutta High Court · (1907) 08 CAL CK 0034
High Courts21 Aug 1907
In Re: Ganeshdas Panalal
Bombay High Court · (1907) 9 BOMLR 1093
English Bankruptcy Act, 1914 — Section 108
High Courts21 Aug 1907Dismissed
Sahadev Sukul and Others Vs Sheikh Sakhawat Hossein
Calcutta High Court · (1907) 08 CAL CK 0015
High Courts19 Aug 1907
R.D. Sethna Vs Mirza Mahomed Shirazi (No. 4)
Bombay High Court · (1907) 9 BOMLR 1047
Evidence Act, 1872 — Section 11, 32
High Courts19 Aug 1907
Khetsidas Vs Narotum Gordhundas
Bombay High Court · (1907) 9 BOMLR 1084
Civil Procedure Code, 1908 (CPC) — Section 59
High Courts19 Aug 1907
Mahima Chandra Sirdar Vs Kali Mandol and another
Calcutta High Court · (1907) 08 CAL CK 0029
High Courts17 Aug 1907
Pandharinath Vishwanath Vs Govind Shivram
Bombay High Court · (1907) 9 BOMLR 1305
High Courts16 Aug 1907
R.D. Sethna Vs Mirza Mahomed Shirazi (No. 3)
Bombay High Court · (1907) 9 BOMLR 1044
High Courts16 Aug 1907
Beni Bhushan Roy Vs Emperor
Calcutta High Court · (1907) ILR (Cal) 991
Criminal Procedure Code, 1898 (CrPC) — Section 108Penal Code, 1860 (IPC) — Section 124A
High Courts16 Aug 1907
The Secretary of State For India in Council Vs Gobind Lal Bysak and another
Calcutta High Court · (1907) 08 CAL CK 0011
High Courts16 Aug 1907Allowed
Jogendra Nath Roy and others Vs Baladeb Das Marwari and others
Calcutta High Court · (1907) 08 CAL CK 0010