High Courts12 Nov 1907Dismissed
Krishna Kinkar Dutta and Another Vs Mahanto Bhagaban Das and Susar Moyi Debi and Another
Calcutta High Court · (1907) 11 CAL CK 0008
JUDGMENT DATABASE
Search 12,21,792 Indian judgments.
12,21,792 judgments in All Courts · page 60,468 of 61,090
High Courts12 Nov 1907Allowed
Syed Abdul Rab Chowdhury Vs H.C. Eggar and Another
Calcutta High Court · (1907) 11 CAL CK 0001
High Courts11 Nov 1907
Vadlamannati Venkataramiah Pantulu Vs Sri Rajah Venkatarangiah Appa Rau Bahadur Zamindar Garu
Madras High Court · (1908) ILR (Mad) 64 : (1908) 18 MLJ 37
High Courts06 Nov 1907
Neblakanta Thuruvambu Vs K.S. Ananthanarayana Aiyar
Madras High Court · 4 Ind. Cas. 724
High Courts01 Nov 1907
Ganesh S. Dandvate Vs Government Pleader
Bombay High Court · (1908) 10 BOMLR 21
High Courts01 Nov 1907
Purshottam Narayan Joglekar Vs Balvant Babaji Gurav
Bombay High Court · (1908) 10 BOMLR 13
High Courts31 Oct 1907
Bajrangi Singh Vs Manokarnika Bakhsh Singh
Bombay High Court · (1907) 9 BOMLR 1348
Evidence Act, 1872 — Section 43
Privy Council31 Oct 1907
Bajrangi Singh and Another Vs Manokarnika Bakhsh Singh
Privy Council · (1908) 30 ILRPC 1
High Courts30 Oct 1907
N.R. Audipuranam Pillai Vs N. Appusundram Pillai
Madras High Court · 2 Ind. Cas. 311
High Courts30 Oct 1907Disposed Of
Durga Vs Balak Puri and Others
Allahabad High Court · (1908) ILR (All) 49
High Courts30 Oct 1907
Singan Setti Sanjivi Kondayya and Others Vs Draupadi Bayamma alias Venkamma
Madras High Court · (1908) 18 MLJ 11
High Courts28 Oct 1907
Raj Kumar Singha Vs Tincowri Mazumdar
Calcutta High Court · (1907) 10 CAL CK 0001
High Courts19 Oct 1907
Ranchordas Tribhowandas Vs Pestonji Jehangir
Bombay High Court · (1907) 9 BOMLR 1329
Limitation Act, 1963 — Section 20
High Courts18 Oct 1907
Dayabhai Tapidas Vs Chunilal Hurgowandas
Bombay High Court · (1908) 10 BOMLR 97
High Courts17 Oct 1907
In Re: Anant Shivaji
Bombay High Court · (1907) 9 BOMLR 1285
Criminal Procedure Code, 1898 (CrPC) — Section 502
High Courts17 Oct 1907
Gokaldas Kala Vs Govind Vishwanath
Bombay High Court · (1907) 9 BOMLR 1334
Dekkhan Agriculturists Relief Act, 1879 — Section 15(b)
High Courts15 Oct 1907
Dattatraya Balwant Chitnis Vs The Municipal Commissioner of Bombay
Bombay High Court · (1907) 9 BOMLR 1321
City of Bombay Municipal Council Act, 1988 — Section 222, 3(u)
High Courts14 Oct 1907
Ochhavlal Chandraprasad Vs Gopal Kalyan
Bombay High Court · (1907) 9 BOMLR 1332