High Courts04 Jan 1907
Sarat Kumar Roy Vs Corporation of Calcutta
Calcutta High Court · (1907) ILR (Cal) 443
Arbitration Act, 1940 — Section 19English Arbitration Act, 1889 — Section 4
JUDGMENT DATABASE
Search 12,21,380 Indian judgments.
12,21,380 judgments in All Courts · page 60,474 of 61,069
High Courts04 Jan 1907Dismissed
Mahmud Fatima and Another Vs Parbati Kunwar and Others
Allahabad High Court · (1907) ILR (All) 267
High Courts03 Jan 1907Dismissed
Ram Kishan Shastri Vs Kashi Bai
Allahabad High Court · (1907) ILR (All) 264
High Courts22 Dec 1906Allowed
Muhammad Ali Khan Vs Mulchand and Others Muhammad Ali Khan Vs Jaddu Bibi and Others
Allahabad High Court · (1907) ILR (All) 235
High Courts22 Dec 1906Dismissed
Ram Sarup Vs Ram Dei and Others
Allahabad High Court · (1907) ILR (All) 239
High Courts21 Dec 1906
Juggernath Augurwallah Vs E.A. Smith
Calcutta High Court · (1907) ILR (Cal) 173
Contract Act, 1872 — Section 178, 77, 83, 95
High Courts21 Dec 1906
Emperor Vs Cooverji Nasarwanji
Bombay High Court · (1907) 9 BOMLR 161
Bombay Motor Vehicles Tax Act, 1958 — Section 9(1)
High Courts20 Dec 1906
Daulat and Others Vs Munshi and Others
Allahabad High Court · (1907) ILR (All) 262
High Courts19 Dec 1906Dismissed
Hridoy Kant Bhattacharjee Vs Behari Lal Mookerjee and others
Calcutta High Court · (1906) 12 CAL CK 0030
High Courts19 Dec 1906
Ramsaran Singh Vs Khakhan Sing and others
Calcutta High Court · (1906) 12 CAL CK 0018
High Courts19 Dec 1906Allowed
Megh Lal Pandey and another Vs Raj Kumar Thakur Giridhari Singh
Calcutta High Court · (1906) 12 CAL CK 0010
High Courts19 Dec 1906
Tripura Sundari Debi Vs Dakshina Mohun Roy and others
Calcutta High Court · (1906) 12 CAL CK 0007
High Courts19 Dec 1906Allowed
Nawab Sir Syed Hossein Ali Khan Vs Mohant Bhagwan Das
Calcutta High Court · (1906) 12 CAL CK 0002
High Courts19 Dec 1906
Banubi Umarsaheb Vs Narsingrao Ranojirao
Bombay High Court · (1907) 9 BOMLR 91
High Courts19 Dec 1906Allowed
Raghunath Prasad and Others Vs Jamna Prasad and Another
Allahabad High Court · (1907) ILR (All) 233
High Courts18 Dec 1906Dismissed
Jonnalagadda Venkamma Vs Jonnalagadda Subrahmaniam
Bombay High Court · (1907) 9 BOMLR 89
Privy Council18 Dec 1906
Jonnalagadda Venkamma and Another Vs Jonnalagadda Subrahmaniam and another
Privy Council · (1906) 34 IndApp 22
High Courts18 Dec 1906Dismissed
Chunni Lal and Others Vs The Nizam''s Guaranteed State Railway Company
Allahabad High Court · (1907) ILR (All) 228
High Courts18 Dec 1906Dismissed
Pirbhu Narain Singh Vs Baldeo Misra
Allahabad High Court · (1907) ILR (All) 260
High Courts17 Dec 1906
Kamal Narain Chowdhury and another Vs The Emperor
Calcutta High Court · (1906) 12 CAL CK 0028