High Courts17 Dec 1906
Muhammad Rustam Ali Khan Vs Husaini Begam
Allahabad High Court · (1907) ILR (All) 222
JUDGMENT DATABASE
Search 12,21,380 Indian judgments.
12,21,380 judgments in All Courts · page 60,475 of 61,069
High Courts16 Dec 1906
Emperor Vs Ramkrishna Yeshwant Adarkar
Bombay High Court · (1907) 9 BOMLR 33
Penal Code, 1860 (IPC) — Section 182, 211
High Courts14 Dec 1906
In Re: Bomanjee Cowasjee
Calcutta High Court · (1907) ILR (Cal) 129
Evidence Act, 1872 — Section 155(3), 157
High Courts14 Dec 1906
Deo Nandan Pershad Vs Meghu Mahton
Calcutta High Court · (1907) ILR (Cal) 57
Bengal Tenancy Act, 1885 — Section 103B
High Courts14 Dec 1906
Sundar Koer Vs Rai Sham Krishen
Calcutta High Court · (1907) ILR (Cal) 150
Contract Act, 1872 — Section 16, 74Transfer of Property Act, 1882 — Section 86, 88
High Courts14 Dec 1906Allowed
Rani Chandra Kunwar Vs Chaudhuri Narpat Singh and Raja Makund Singh
Bombay High Court · (1907) 9 BOMLR 267
High Courts14 Dec 1906Dismissed
Shahar Banoo Vs Aga Mahomed Jaffer Bindaneem
Bombay High Court · (1907) 9 BOMLR 85
High Courts14 Dec 1906
Emperor Vs Abdul Satar Ilahibax
Bombay High Court · (1907) 9 BOMLR 30
Criminal Procedure Code, 1898 (CrPC) — Section 133Penal Code, 1860 (IPC) — Section 399
High Courts14 Dec 1906Dismissed
Rani Sundar Koer Vs Rai Sham Krishen Rai Sham Krishen Vs Rani Sundar Koer
Bombay High Court · (1907) 9 BOMLR 304
Contract Act, 1872 — Section 16
High Courts14 Dec 1906Dismissed
Gujrajmati Teorain Vs Saiyid Akbar Husain
Bombay High Court · (1907) 9 BOMLR 83
High Courts14 Dec 1906
Bomanji Cowasjee Vs The Chief Judge and C. of The Chief Court
Bombay High Court · (1907) 9 BOMLR 3
Evidence Act, 1872 — Section 155(3), 157
High Courts14 Dec 1906Dismissed
In Re: S.B. Sarbadhicary
Bombay High Court · (1907) 9 BOMLR 9
Letters Patent Act, 1865 — Section 8
Privy Council14 Dec 1906
Shahoo Banoo Vs Aga Mahomed Jaffer Bindaneem
Privy Council · (1907) 34 ILRPC 118
Privy Council14 Dec 1906
Rani Sundar Koer Vs Rai Sham Krishen and others
Privy Council · (1906) 34 IndApp 9
Privy Council14 Dec 1906
Gajrajmati Teorain and Others Vs Saiyid Akbar Husain and others
Privy Council · (1906) 34 IndApp 37
Privy Council14 Dec 1906
Chaudhari Narpat Singh; Rajah Makund Singh and Others Vs Rani Chandra Kunwar
Privy Council · (1906) 34 IndApp 27
Privy Council14 Dec 1906
In Re: Sashi Bhushan Sarbadhicary
Privy Council · (1907) 29 ILRPC 95 : (1906) 34 IndApp 41
High Courts14 Dec 1906Dismissed
Padam Lal Vs Tek Singh and Another
Allahabad High Court · (1907) ILR (All) 217
High Courts14 Dec 1906Dismissed
Gajrajmati Teorain and Others Vs Akbar Hussain and Others
Allahabad High Court · (1907) ILR (All) 196
High Courts13 Dec 1906
Surendra Nath Ghose Vs Hemangini Dasi
Calcutta High Court · (1907) ILR (Cal) 83