High Courts07 Dec 1906Disposed Of
Banwari Lal and Another Vs Niadar
Allahabad High Court · (1907) ILR (All) 158
JUDGMENT DATABASE
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12,21,380 judgments in All Courts · page 60,477 of 61,069
High Courts07 Dec 1906
Sundar Lal and Others Vs Chhitar Mal and Others
Allahabad High Court · (1907) ILR (All) 215
code of civil procedure section 13
High Courts06 Dec 1906Dismissed
Mr. Sarwarjan Vs Fakhraddin Mahomed Choddry and others
Calcutta High Court · (1906) 12 CAL CK 0029
High Courts06 Dec 1906
Makhan Lal Roy and another Vs Babada Kanta Roy
Calcutta High Court · (1906) 12 CAL CK 0001
High Courts06 Dec 1906Dismissed
Chhitar Mal Vs Jagan Nath Prasad and Another
Allahabad High Court · (1906) 12 AHC CK 0012
High Courts05 Dec 1906
Kangali Dab Bairagi Vs Muti Lal Bagdi and others
Calcutta High Court · (1906) 12 CAL CK 0026
High Courts05 Dec 1906
Alep Pramanik and Others Vs The King-Emperor
Calcutta High Court · (1906) 12 CAL CK 0019
High Courts05 Dec 1906Dismissed
Puran Chand Vs Sheodat Rai
Allahabad High Court · (1907) ILR (All) 212
High Courts05 Dec 1906Allowed
Muhammad Abdul Karim Vs Hashmat-Un-Nissa Begam and Others
Allahabad High Court · (1907) ILR (All) 155
High Courts04 Dec 1906
In Re: Government and Dayal Mulji
Bombay High Court · (1907) 9 BOMLR 99
Land Acquisition Act, 1894 — Section 18
High Courts04 Dec 1906
Dhanjibhoy Raghoo Vs Meherally Moraj
Bombay High Court · (1907) 9 BOMLR 901
Civil Procedure Code, 1908 (CPC) — Section 50
High Courts03 Dec 1906
Ralli Brothers Vs Noor Mahomed
Bombay High Court · (1906) 8 BOMLR 955
Arbitration Act, 1899 — Section 19
High Courts03 Dec 1906
Berckefeld Vs Emperor
Calcutta High Court · (1907) ILR (Cal) 73
Criminal Procedure Code, 1898 (CrPC) — Section 133Penal Code, 1860 (IPC) — Section 268, 290
High Courts30 Nov 1906Dismissed
Mehari Bibi Vs Yakub Ali and Others
Calcutta High Court · (1906) 11 CAL CK 0005
High Courts30 Nov 1906
Preonath Mukerji Vs Bishnath Prasad
Allahabad High Court · (1907) ILR (All) 256
code of civil procedure provisions of section 43.
High Courts29 Nov 1906
Emperor Vs Tulsidas Chhaganlal
Bombay High Court · (1906) 8 BOMLR 951
Penal Code, 1860 (IPC) — Section 408