High Courts13 Dec 1906Dismissed
Jaffer Meher Ali Vs The Budge Bodge Jute Mills and Co.
Calcutta High Court · (1906) 12 CAL CK 0009
JUDGMENT DATABASE
Search 12,21,380 Indian judgments.
12,21,380 judgments in All Courts · page 60,476 of 61,069
High Courts13 Dec 1906
Emperor Vs Hari Ramji
Bombay High Court · (1907) 9 BOMLR 27
Evidence Act, 1872 — Section 114, 14(a)
High Courts13 Dec 1906Allowed
Lalta Prashad Vs Shyam Mohan
Madhya Pradesh High Court · (1961) JLJ 150
Limitation Act, 1963 — Section 12
High Courts13 Dec 1906Dismissed
Fateh Lal and Others Vs Bishambhar Nath
Allahabad High Court · (1907) ILR (All) 176
High Courts12 Dec 1906Dismissed
Bhaju Chowdhury and Others Vs Chuni Lal Marwari and Another
Calcutta High Court · (1906) 12 CAL CK 0024
High Courts12 Dec 1906
Mokamiji Das and Others Vs The Emperor
Calcutta High Court · (1906) 12 CAL CK 0020
High Courts12 Dec 1906
Rai Sham Kissen Vs Damar Kumari Debi
Calcutta High Court · (1906) 12 CAL CK 0012
High Courts12 Dec 1906Dismissed
Ram Chunder and Another Vs Musstt. Hamiran and Others
Calcutta High Court · (1906) 12 CAL CK 0006
High Courts12 Dec 1906
Damodar Sakarchand Vs Vyanku Gangaram
Bombay High Court · (1907) 9 BOMLR 199
Transfer of Property Act, 1882 — Section 90
High Courts12 Dec 1906Allowed
Gaya Din and Others Vs Kashi Gir
Allahabad High Court · (1907) ILR (All) 163
High Courts11 Dec 1906
Beni Pande and Others Vs Raja Kausal Kishore Prasad Mal Bahadur
Allahabad High Court · (1907) ILR (All) 160
High Courts07 Dec 1906
Rash Behary Dey Vs Bhowani Churn Bhose
Calcutta High Court · (1907) ILR (Cal) 97
High Courts07 Dec 1906
Umesh Chandra Banerjee Vs Khulna Loan Company
Calcutta High Court · (1907) ILR (Cal) 92
Contract Act, 1872 — Section 69
High Courts07 Dec 1906Dismissed
Peary Lal Sinha and others Vs Chandi Charan Sinha
Calcutta High Court · (1906) 12 CAL CK 0014
High Courts07 Dec 1906
Emperor Vs Isap Mahmad
Bombay High Court · (1907) 9 BOMLR 148
Criminal Procedure Code, 1898 (CrPC) — Section 199, 238