JUDGMENT DATABASE

Search 12,21,380 Indian judgments.

12,21,380 judgments in All Courts · page 60,463 of 61,069

High Courts10 Apr 1907

Gurdeo Singh and Others Vs Chandrika Singh and Others

Calcutta High Court · 1 Ind. Cas. 913

Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 18, 9Civil Procedure Code, 1908 (CPC) — Section 25Registration Act, 1877 — Section 17

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High Courts10 Apr 1907

Harish Chunder Neogy, Claimant Vs The Secretary of State for India in Council

Calcutta High Court · (1907) 04 CAL CK 0008

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High Courts10 Apr 1907

Gurdeo Singh and Chandrikah Singh Vs Chandrikah Singh and Rashbehary Singh

Calcutta High Court · (1909) ILR (Cal) 193

Civil Procedure Code, 1908 (CPC) — Section 25

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High Courts10 Apr 1907

Secretary of State Vs Wasudeo Sakharam

Bombay High Court · (1907) 9 BOMLR 719

Civil Procedure Code, 1908 (CPC) — Section 37

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High Courts10 Apr 1907

Gopalrao Manohar Tambekar Vs Harilal Subrai Sevak

Bombay High Court · (1907) 9 BOMLR 715

Limitation Act, 1963 — Section 19

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High Courts10 Apr 1907

Gulappa Doningappa Vs Tayawa Kempanna

Bombay High Court · (1907) 9 BOMLR 834

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High Courts09 Apr 1907Dismissed

Peary Lal Singh Vs Radha Nath Singh

Calcutta High Court · (1907) 04 CAL CK 0022

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High Courts09 Apr 1907

Jadu Lal Sahu Vs Lowis

Calcutta High Court · (1907) ILR (Cal) 848

Criminal Procedure Code, 1898 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 193, 465, 471

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High Courts09 Apr 1907

Hasanali Mahomedali Vs Esmailji Sulemanji

Bombay High Court · (1907) 9 BOMLR 606

Evidence Act, 1872 — Section 111Trusts Act, 1882 — Section 88

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High Courts08 Apr 1907

Lakhan Narain Das Vs Jainath Panday

Calcutta High Court · (1907) ILR (Cal) 516

Bengal Tenancy Act, 1885 — Section 183, 5(2)

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High Courts08 Apr 1907Disposed Of

Ashiq Ali Vs Moti Lal

Allahabad High Court · (1907) ILR (All) 466

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High Courts06 Apr 1907Disposed Of

Baldeo Parshad Vs Uman Shankar and Others

Allahabad High Court · 4 Ind. Cas. 810

Transfer of Property Act, 1882 — Section 101

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High Courts05 Apr 1907

Haji Umarani Kachi Vs Ganeshbhat Purshottambhat

Bombay High Court · (1907) 9 BOMLR 1101

Easements Act, 1882 — Section 15, 47

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High Courts05 Apr 1907Allowed

Chunni Lal Vs Bihari Lal

Allahabad High Court · (1907) ILR (All) 457

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High Courts05 Apr 1907Dismissed

Nur Muhammad and Another Vs Sheo Narain

Allahabad High Court · (1907) ILR (All) 463

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High Courts04 Apr 1907

Kishun Pershad Chowdhry Vs Tipan Pershad Singh

Calcutta High Court · (1907) ILR (Cal) 735

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High Courts04 Apr 1907

Emperor Vs Umakant Balvant

Bombay High Court · (1907) 9 BOMLR 706

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High Courts03 Apr 1907

Sewdutt Roy Maskara Vs Nahapiet

Calcutta High Court · (1907) ILR (Cal) 628

Contract Act, 1872 — Section 236

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High Courts03 Apr 1907

Hakim Lal Vs Mooshahar Sahu

Calcutta High Court · (1907) ILR (Cal) 999

Transfer of Property Act, 1882 — Section 53

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High Courts03 Apr 1907

Janki Dagdu Vs Mahadu Devji

Bombay High Court · (1907) 9 BOMLR 710

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