High Courts01 May 1907Dismissed
Thakur Prasad and Others Vs Sheo Ram Tiwari
Allahabad High Court · (1907) ILR (All) 562
JUDGMENT DATABASE
Search 12,21,380 Indian judgments.
12,21,380 judgments in All Courts · page 60,461 of 61,069
High Courts30 Apr 1907
Harabati Vs Satyabadi Behara
Calcutta High Court · (1907) ILR (Cal) 636
Transfer of Property Act, 1882 — Section 92
High Courts30 Apr 1907
Hari Charan Singh Vs Chandra Kumar Dey
Calcutta High Court · (1907) ILR (Cal) 787
High Courts30 Apr 1907
Ram Ratan Sahu and others Vs Bishun Chand and others
Calcutta High Court · (1907) 04 CAL CK 0010
High Courts29 Apr 1907Dismissed
Girraj Singh and Others Vs Mul Chand
Allahabad High Court · (1907) ILR (All) 627
Limitation Act, 1963 — Section 22
High Courts23 Apr 1907
Dil Gazi Vs Emperor
Calcutta High Court · (1907) ILR (Cal) 686
Penal Code, 1860 (IPC) — Section 84
High Courts23 Apr 1907Dismissed
Musst. Bibi Umatul Batul Vs Musst. Nanji Koer and Others
Calcutta High Court · (1907) 04 CAL CK 0005
High Courts23 Apr 1907Dismissed
Dhanakdhari Singh Vs Mahabir Pershad Singh
Bombay High Court · (1907) 9 BOMLR 651
Privy Council23 Apr 1907
Mahabir Pershad Singh and Another Vs Dhanukdhari Singh and another
Privy Council · (1907) 34 IndApp 164
Privy Council23 Apr 1907
Dhanukdhari Singh Vs Mahabir Pershad Singh
Privy Council · (1907) 34 ILRPC 709
High Courts23 Apr 1907Allowed
Gobind Krishna Narain and Another Vs Khunni Lal
Allahabad High Court · (1907) ILR (All) 487
High Courts23 Apr 1907Allowed
Achhaibar Dube Vs Tapasi Dube and Others
Allahabad High Court · (1907) ILR (All) 557
High Courts23 Apr 1907
Muhammad Kazim Vs Mian Khan and Another
Allahabad High Court · (1907) ILR (All) 554
High Courts22 Apr 1907
Aldridge Vs Barrow
Calcutta High Court · (1907) ILR (Cal) 662
Civil Procedure Code, 1908 (CPC) — Section 26
High Courts19 Apr 1907
Emperor Vs Pascal Shimau
Bombay High Court · (1907) 9 BOMLR 703
Cantonments Act, 1889 — Section 13
High Courts19 Apr 1907
Emperor Vs Atmaram and Govind
Bombay High Court · (1907) 9 BOMLR 681
City of Bombay Police Act, 1902 — Section 12
High Courts19 Apr 1907Dismissed
Manohar Lal Vs Banarsi Das and Others
Allahabad High Court · (1907) ILR (All) 495
High Courts18 Apr 1907
Nemai Chandra Bose and Others Vs Mohamed Basir and Others
Calcutta High Court · 4 Ind. Cas. 173
High Courts18 Apr 1907
The Government Pleader Vs Maganlal N. Choksi
Bombay High Court · (1907) 9 BOMLR 866