High Courts27 Jun 1907Dismissed
Gauri Sahai Vs Ashfak Husain and Others
Allahabad High Court · (1907) ILR (All) 623
Civil Procedure Code, 1908 (CPC) — Section 108
JUDGMENT DATABASE
Search 12,21,380 Indian judgments.
12,21,380 judgments in All Courts · page 60,456 of 61,069
High Courts27 Jun 1907Dismissed
Radha Bai Vs Kamod Singh and Others
Allahabad High Court · (1908) ILR (All) 38
High Courts25 Jun 1907
Emperor Vs Narayen Raghunath Patki
Bombay High Court · (1907) 9 BOMLR 789
City of Bombay Police Act, 1902 — Section 63(1)Criminal Procedure Code, 1898 (CrPC) — Section 162Letters Patent Act, 1865 — Clause 25
High Courts20 Jun 1907Dismissed
Raja Muhammad Mumtaz Ali Khan Vs Murad Bakhsh and Others
Bombay High Court · (1907) 9 BOMLR 851
High Courts20 Jun 1907Allowed
Mahamed Ishaq and others Vs Sheikh Akramul Huq and others
Calcutta High Court · (1907) 06 CAL CK 0014
Privy Council20 Jun 1907
Muhammad Mumtaz Ali Khan Vs Murad Bakhsh and others
Privy Council · (1907) 29 ILRPC 15
High Courts19 Jun 1907
Emperor Vs Satish Chandra Roy
Calcutta High Court · (1907) ILR (Cal) 749
Arms Act, 1959 — Section 19(e)
High Courts19 Jun 1907
Ayub Ali Chowdhury and on his death Sujayat Ali Chowdhury Vs Daya Bibi and Emdad Ali Chowdhury and Others
Calcutta High Court · (1907) 06 CAL CK 0001
High Courts19 Jun 1907
Tara Hari Shinde Vs Krishna Bandu Ghodke
Bombay High Court · (1907) 9 BOMLR 774
High Courts19 Jun 1907
Rukhminibai Subraya Vs Venkatesh Bab Prabhu
Bombay High Court · (1907) 9 BOMLR 958
Civil Procedure Code, 1908 (CPC) — Section 13, 43Transfer of Property Act, 1882 — Section 62
High Courts18 Jun 1907
Kedarmal Bhuramal Vs Surajmal Govindram
Bombay High Court · (1907) 9 BOMLR 903
Contract Act, 1872 — Section 46, 47, 49
High Courts18 Jun 1907Dismissed
Asharfi Lal and Another Vs Chhannu Lal
Allahabad High Court · (1907) ILR (All) 649
Legal Practitioners Act, 1879 — Section 28
High Courts17 Jun 1907
Prakas Chunder Dutt Vs Emperor
Calcutta High Court · (1907) ILR (Cal) 918
Criminal Procedure Code, 1898 (CrPC) — Section 10(2), 12, 528
High Courts13 Jun 1907Dismissed
In Re: Ali Mahomed Gulam Hoosein
Bombay High Court · (1907) 9 BOMLR 737
City of Bombay Municipal Council Act, 1988 — Section 349B
High Courts13 Jun 1907Disposed Of
Muzaffar Ali Khan and Others Vs Parbati and Another
Allahabad High Court · (1907) ILR (All) 640
Transfer of Property Act, 1882 — Section 6(d)