JUDGMENT DATABASE

Search 12,22,059 Indian judgments.

12,22,059 judgments in All Courts · page 60,454 of 61,103

High Courts13 Jul 1908

Khudiram Bose Vs Emperor

Calcutta High Court · 3 Ind. Cas. 625

Criminal Procedure Code, 1898 (CrPC) — Section 164, 289, 342, 364, 533Penal Code, 1860 (IPC) — Section 302