High Courts06 Aug 1907Dismissed
Jan Mahomed Abdul Vs Syed Nurudin
Bombay High Court · (1907) 9 BOMLR 996
JUDGMENT DATABASE
Search 12,21,380 Indian judgments.
12,21,380 judgments in All Courts · page 60,452 of 61,069
High Courts06 Aug 1907
Abinash Chandra Bhattacharjee Vs Emperor
Calcutta High Court · (1907) ILR (Cal) 986
Criminal Procedure Code, 1898 (CrPC) — Section 517Penal Code, 1860 (IPC) — Section 122, 124A, 62
High Courts05 Aug 1907
Sheikh Chand Vs Hiralal Shamlal
Bombay High Court · (1907) 9 BOMLR 1114
Dekkhan Agriculturists Relief Act, 1879 — Section 15(b)
High Courts02 Aug 1907
Ashutosh Sikdar Vs Behari Lal Kirtunia and Others
Calcutta High Court · (1907) 08 CAL CK 0023
High Courts02 Aug 1907
Chairman, South Barrackpore Municipality Vs Amulya Nath Chatterjee
Calcutta High Court · (1907) ILR (Cal) 1030
Bengal Municipal Act, 1932 — Section 34, 37
High Courts01 Aug 1907Dismissed
Jugdeo Singh Vs Habibulla and others
Calcutta High Court · (1907) 08 CAL CK 0030
High Courts01 Aug 1907Allowed
Bishendut Tewari and others Vs Nandan Pershad Dubay and Another
Calcutta High Court · (1907) 08 CAL CK 0005
High Courts01 Aug 1907
Kazi Mahamad Gulam Reza Vs Narotam Kuber
Bombay High Court · (1907) 9 BOMLR 1117
High Courts01 Aug 1907
Fatmabibi Vs Shaik Hassan
Bombay High Court · (1907) 9 BOMLR 1071
Registration Act, 1908 — Section 17(h)Trusts Act, 1882 — Section 1, 75
High Courts30 Jul 1907Dismissed
Mohunt Padmalav Ramanuja Das Vs Lukmi Rani and Others
Calcutta High Court · (1907) 07 CAL CK 0007
High Courts30 Jul 1907
Mulchand Lala Vs Kashibullah Biswas and Others
Calcutta High Court · (1907) 07 CAL CK 0003
High Courts30 Jul 1907Dismissed
Sukhdeo Prasad and Another Vs Nihal Chand
Allahabad High Court · (1907) ILR (All) 740
High Courts29 Jul 1907
Ijjatulla Bhuyan Vs Chandra Mohan Banerjee
Calcutta High Court · (1907) ILR (Cal) 954
Court Fees Act, 1870 — Section 11
High Courts29 Jul 1907Dismissed
Kripa Sindhu Mukerjee Vs Annanda Sundari Debi
Calcutta High Court · (1907) 07 CAL CK 0009
High Courts26 Jul 1907
Pitambar Gain and Another Vs Uddhab Mondal
Calcutta High Court · (1907) 07 CAL CK 0024
High Courts26 Jul 1907
Upendra Kumar Chakravarti Vs Sham Lal Mandal
Calcutta High Court · (1907) ILR (Cal) 1020
Limitation Act, 1963 — Article 175C