High Courts14 Aug 1908Allowed
Ranu Shivji Barate Vs Laxmanrao Krishna
Bombay High Court · (1908) 10 BOMLR 943
Transfer of Property Act, 1882 — Section 59
JUDGMENT DATABASE
Search 12,22,068 Indian judgments.
12,22,068 judgments in All Courts · page 60,450 of 61,104
High Courts13 Aug 1908
In Re: Jogendra Nath Mukhuti and Others
Calcutta High Court · (1909) ILR (Cal) 271
High Courts13 Aug 1908
Jogendra Nath Mukhuti and Others Vs Corporation of Calcutta
Calcutta High Court · 1 Ind. Cas. 968
Calcutta Municipal Act, 1923 — Section 88
High Courts13 Aug 1908Dismissed
Akbar Khan and Another Vs Turaban
Allahabad High Court · 1 Ind. Cas. 557
Limitation Act, 1963 — Article 120(II)
High Courts13 Aug 1908Dismissed
Jagar Nath Singh and Others Vs Lalta Prasad and Others
Allahabad High Court · 1 Ind. Cas. 562
Contract Act, 1872 — Section 64Evidence Act, 1872 — Section 115Specific Relief Act, 1877 — Section 41
High Courts12 Aug 1908
Leong Mow and Others Vs Tchun Chun
Calcutta High Court · (1908) 08 CAL CK 0003
High Courts11 Aug 1908
G.R. Fox and Another Vs Beni Pershad Koer
Calcutta High Court · 4 Ind. Cas. 556
Limitation Act, 1963 — Article 89, 90
High Courts11 Aug 1908
Kanchan Gorhi Vs Ram Kishun Mundul
Calcutta High Court · (1909) ILR (Cal) 72
Criminal Procedure Code, 1898 (CrPC) — Section 195, 476Penal Code, 1860 (IPC) — Section 211
High Courts11 Aug 1908
Kanchan Garhi Vs Ram Kishun Mundul
Calcutta High Court · 1 Ind. Cas. 203
Criminal Procedure Code, 1898 (CrPC) — Section 470
High Courts11 Aug 1908
Kanungoe Krishun Prosad Vs Romesh Chunder Mandul and Others
Calcutta High Court · 4 Ind. Cas. 467
High Courts11 Aug 1908
In Re: L. Jogiah and Another
Madras High Court · (1908) ILR (Mad) 510 : (1908) 18 MLJ 466
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts11 Aug 1908
In Re: Chinna Ramana Gowd
Madras High Court · (1908) ILR (Mad) 506 : (1908) 18 MLJ 573
Criminal Procedure Code, 1898 (CrPC) — Section 162
High Courts10 Aug 1908
Jagadish Chandra Shaha Vs Kripa Nath Shaha
Calcutta High Court · (1909) ILR (Cal) 130
Civil Procedure Code, 1882 — Section 244, 295
High Courts10 Aug 1908
Sreemati Atarmani Dasi Vs The Corporation of Calcutta
Calcutta High Court · (1908) 08 CAL CK 0022
High Courts10 Aug 1908
Jagadish Chundra Shaha Vs Kirpa Nath Shaha
Calcutta High Court · 1 Ind. Cas. 783
High Courts10 Aug 1908Dismissed
Emperor Vs Bhagwan Din and Another
Allahabad High Court · (1908) ILR (All) 568
Penal Code, 1860 (IPC) — Section 304, 326, 328
High Courts08 Aug 1908Disposed Of
Kubra Jan Vs Ram Bali and Another
Allahabad High Court · (1908) ILR (All) 560
Civil Procedure Code, 1908 (CPC) — Section 19
High Courts07 Aug 1908
Rangamani Dasi Vs Jogendra Nath Manna and Others
Calcutta High Court · 3 Ind. Cas. 304
Civil Procedure Code, 1908 (CPC) — Section 103, 146
High Courts06 Aug 1908
Rajai Thimmanayanim Bahadur Varu Vs P. Rama Rayanim Garu
Madras High Court · (1908) 18 MLJ 567