High Courts28 Oct 1907
Raj Kumar Singha Vs Tincowri Mazumdar
Calcutta High Court · (1907) 10 CAL CK 0001
JUDGMENT DATABASE
Search 12,21,380 Indian judgments.
12,21,380 judgments in All Courts · page 60,448 of 61,069
High Courts19 Oct 1907
Ranchordas Tribhowandas Vs Pestonji Jehangir
Bombay High Court · (1907) 9 BOMLR 1329
Limitation Act, 1963 — Section 20
High Courts18 Oct 1907
Dayabhai Tapidas Vs Chunilal Hurgowandas
Bombay High Court · (1908) 10 BOMLR 97
High Courts17 Oct 1907
In Re: Anant Shivaji
Bombay High Court · (1907) 9 BOMLR 1285
Criminal Procedure Code, 1898 (CrPC) — Section 502
High Courts17 Oct 1907
Gokaldas Kala Vs Govind Vishwanath
Bombay High Court · (1907) 9 BOMLR 1334
Dekkhan Agriculturists Relief Act, 1879 — Section 15(b)
High Courts15 Oct 1907
Dattatraya Balwant Chitnis Vs The Municipal Commissioner of Bombay
Bombay High Court · (1907) 9 BOMLR 1321
City of Bombay Municipal Council Act, 1988 — Section 222, 3(u)
High Courts14 Oct 1907
Ochhavlal Chandraprasad Vs Gopal Kalyan
Bombay High Court · (1907) 9 BOMLR 1332
High Courts13 Oct 1907
N.P.N.M. Chidambaram Chettiar Vs The Tinnevelly Sarangapani Sugar Mills Company Ltd.
Madras High Court · (1908) 18 MLJ 251
Contract Act, 1872 — Section 221
High Courts08 Oct 1907
Kilambi Chudikudutamma and Another Vs Srimat Tirumala Vencata Narasimha Charyulu Ayyavarlu and Another
Madras High Court · 4 Ind. Cas. 1094
High Courts07 Oct 1907
Pestonji Nusserwanji Vs Nemchand Maneckchand
Bombay High Court · (1907) 9 BOMLR 1301
High Courts02 Oct 1907Allowed
Amritram Harinarayan Vs Ramji Vallabh
Bombay High Court · (1908) 10 BOMLR 87
High Courts01 Oct 1907
Deu Dada Gavli Vs Sitaram Chimnaji
Bombay High Court · (1907) 9 BOMLR 1179
Mamlatdars Court Act, 1906 — Section 19(b)
High Courts27 Sept 1907
Banoo Begum Vs Mir Abed Ali
Bombay High Court · (1907) 9 BOMLR 1152
Civil Procedure Code, 1882 — Section 257A
High Courts27 Sept 1907
Jamait Mullik and Others Vs The Emperor
Calcutta High Court · (1907) 09 CAL CK 0005
High Courts27 Sept 1907
Addaita Bhuia and Others Vs Kali Das De
Calcutta High Court · (1907) 09 CAL CK 0001
High Courts25 Sept 1907
Emperor Vs Aditram Miratram and Hussan Latif
Bombay High Court · (1907) 9 BOMLR 1160
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts24 Sept 1907
Sobh Nath Singh and Others Vs The Emperor
Calcutta High Court · (1907) 09 CAL CK 0003