JUDGMENT DATABASE
Search 12,21,380 Indian judgments.
12,21,380 judgments in All Courts · page 60,442 of 61,069
High Courts04 Jan 1908
Baijnath Singh Vs Paltu and Others
Allahabad High Court · (1908) ILR (All) 125
High Courts03 Jan 1908
The Indian Publishers, Ld. Vs Samuel Charles Aldrige
Calcutta High Court · (1908) 01 CAL CK 0003
High Courts02 Jan 1908
Chairman, Bansberia Municipality Vs Karunamoy Ganguli
Calcutta High Court · 2 Ind. Cas. 944
Bengal Municipal Act, 1932 — Section 261
High Courts02 Jan 1908Dismissed
Kunjal Vs Ajudhia and Others and Gauri Shankar and Another
Allahabad High Court · (1908) ILR (All) 123
High Courts01 Jan 1908
Annamalai Mudaliar Vs Ramaier and Others
Madras High Court · (1908) ILR (Mad) 234 : (1908) 18 MLJ 24
High Courts01 Jan 1908
Vadappalle Narasimham Vs Dronamraju Seetharamamurthy and Others
Madras High Court · (1908) 18 MLJ 26
Transfer of Property Act, 1882 — Section 116
High Courts21 Dec 1907Disposed Of
Ahmad Husain Vs Ismdar Khan and Others and Harib-Ullah Khan and Others
Allahabad High Court · (1908) ILR (All) 119
High Courts20 Dec 1907Allowed
Bai Ruttonbai Vs The Fraser Ice Factory Ltd.
Bombay High Court · (1908) 10 BOMLR 203
Transfer of Property Act, 1882 — Section 60, 92
High Courts20 Dec 1907
Srimatty Susarmoyee Debi Vs The Corporation of Calcutta
Calcutta High Court · (1907) 12 CAL CK 0017
High Courts20 Dec 1907Dismissed
Rajeshwar Mullick Vs Gopeswar Mullick and another
Calcutta High Court · (1907) 12 CAL CK 0008
High Courts20 Dec 1907Dismissed
Haji Sajan Lalji Vs N.C. Macleod
Bombay High Court · (1908) 10 BOMLR 178
Insolvency Act, 1848 — Section 7
High Courts20 Dec 1907Dismissed
Abdul Ahad and Another Vs Haidar Husain and Others
Allahabad High Court · (1908) ILR (All) 117
High Courts20 Dec 1907
Narayanaswami Naick and Others Vs Seshama Raju
Madras High Court · (1908) 18 MLJ 36
High Courts19 Dec 1907
Shahebzadah Mahomed Kazim Shah and Others Vs Robert Savi Hills and Shahebzadah Fatteh Mahomed Shah and Others
Calcutta High Court · (1907) 12 CAL CK 0003
High Courts18 Dec 1907Allowed
Ahmedabad Jubilee S. and M. Co. Vs Chhotalal Chhaganlal
Bombay High Court · (1908) 10 BOMLR 141
Contract Act, 1872 — Section 25(2)