High Courts27 May 1904
Samiruddin Sarkar Vs Nibaran Chandra Ghose
Calcutta High Court · (1904) ILR (Cal) 928
Criminal Procedure Code, 1898 (CrPC) — Section 222Penal Code, 1860 (IPC) — Section 408
JUDGMENT DATABASE
Search 12,19,381 Indian judgments.
12,19,381 judgments in All Courts · page 60,433 of 60,970
High Courts25 May 1904Dismissed
Sew Prosad Poddar Vs The Corporation of Calcutta
Calcutta High Court · (1904) 05 CAL CK 0004
High Courts25 May 1904Allowed
Musstt. Sita Koer Vs Munshi Deo Nath Sahay
Calcutta High Court · (1904) 05 CAL CK 0001
High Courts24 May 1904
Hara Sundari Debya Vs Jogendra Nath Mozumdar and others
Calcutta High Court · (1904) 05 CAL CK 0014
High Courts20 May 1904
Jogendra Nath Rai Vs Abu Shaikh and others
Calcutta High Court · (1904) 05 CAL CK 0006
High Courts17 May 1904
Dwarka Nath Rai Chowdhry Vs Emperor
Calcutta High Court · (1904) ILR (Cal) 858
Registration Act, 1908 — Section 82
High Courts16 May 1904
Coventry Vs Tulshi Pershad Narayan Singh
Calcutta High Court · (1904) ILR (Cal) 822
Privy Council14 May 1904
Khajendra Narayan Singh and Another Vs Rani Srimati and others
Privy Council · (1904) 31 IndApp 127
Privy Council14 May 1904
Thakurain Balraj Kunwar and Another Vs Rae Jagatpal Singh
Privy Council · 3 IndCas 359
High Courts10 May 1904
Emperor Vs Robert Stewart
Calcutta High Court · (1904) ILR (Cal) 1050
Criminal Procedure Code, 1898 (CrPC) — Section 162(1), 288
High Courts10 May 1904
Junab Ali Vs Emperor
Calcutta High Court · (1904) ILR (Cal) 783
Criminal Procedure Code, 1898 (CrPC) — Section 110
High Courts10 May 1904
Joharuddin Sarkar Vs Emperor
Calcutta High Court · (1904) ILR (Cal) 715
Criminal Procedure Code, 1898 (CrPC) — Section 526Registration Act, 1908 — Section 82(d)
High Courts10 May 1904
Gadhadhar Bhatta Vs Bosunta Kumar Roy and Others
Calcutta High Court · (1904) 05 CAL CK 0005
High Courts09 May 1904
Sarat Chandra Roy Chowdhry Vs Asiman Bibi
Calcutta High Court · (1904) ILR (Cal) 725
Bengal Tenancy Act, 1885 — Section 195(c), 20
High Courts04 May 1904
Sarat Sundari Barmani Vs Uma Prosad Roy Chowdhry
Calcutta High Court · (1904) ILR (Cal) 628
Probate and Administration Act, 1881 — Section 50, 98
High Courts04 May 1904
Giribala Dassi Vs Bijoy Krishna Haldar
Calcutta High Court · (1904) ILR (Cal) 688
Probate and Administration Act, 1881 — Section 78
High Courts02 May 1904
Ashirbad Muchi and another Vs Maju Muchini
Calcutta High Court · (1904) 05 CAL CK 0024
High Courts02 May 1904
Madhabi Sundari Dassya and others Vs Gaganendra Nath Tagore and others
Calcutta High Court · (1904) 05 CAL CK 0020
High Courts02 May 1904
Upendra Chndra Singh Vs Mohri Lal Marwari
Calcutta High Court · (1904) ILR (Cal) 745
Transfer of Property Act, 1882 — Section 90