High Courts18 Mar 1908
In Re: Aluvala Guruviah
Madras High Court · (1908) 18 MLJ 216
Criminal Procedure Code, 1898 (CrPC) — Section 133
JUDGMENT DATABASE
Search 12,21,380 Indian judgments.
12,21,380 judgments in All Courts · page 60,431 of 61,069
High Courts18 Mar 1908
K. Achutayya Vs N.S. Thimmayya and Another
Madras High Court · (1908) ILR (Mad) 345 : (1908) 18 MLJ 228
High Courts17 Mar 1908
Panchanan Das Majumdar Vs Kunja Behari Malo and Others
Calcutta High Court · 1 Ind. Cas. 438
Contract Act, 1872 — Section 73
High Courts17 Mar 1908
Girish Chandra Das Mazumdar Vs Kunjo Behari Malo and Others
Calcutta High Court · (1908) 03 CAL CK 0006
High Courts17 Mar 1908Dismissed
Gobind Prasad Vs Gomti and Others
Allahabad High Court · (1908) ILR (All) 288
High Courts16 Mar 1908Dismissed
Charu Chandra Mitter and others Vs Bhagirath Persad and others
Calcutta High Court · (1908) 03 CAL CK 0002
High Courts16 Mar 1908Dismissed
Sher Singh Vs Sri Ram and Another
Allahabad High Court · (1908) ILR (All) 246
High Courts14 Mar 1908Disposed Of
Banni Begam Vs Khairati
Allahabad High Court · (1908) ILR (All) 240
High Courts13 Mar 1908Disposed Of
Khiali Ram Vs Himmata and Others
Allahabad High Court · (1908) ILR (All) 238
High Courts13 Mar 1908
Balwant Singh and Another Vs Shankar
Allahabad High Court · (1908) ILR (All) 235
High Courts13 Mar 1908
Vellankondu Subbiah and Others Vs Malupeddi Venkataramiah
Madras High Court · (1908) ILR (Mad) 343 : (1908) 18 MLJ 347
High Courts12 Mar 1908
Rangappa Naik Vs Kamti Naik and Others
Madras High Court · (1908) ILR (Mad) 366 : (1908) 18 MLJ 309
High Courts12 Mar 1908Dismissed
Bhabeshwar Singh and others Vs Rai Babu Ganga Pershad Singh Bahadur
Calcutta High Court · (1908) 03 CAL CK 0013
High Courts12 Mar 1908Allowed
Wilayati Begam Vs Nand Kishore
Allahabad High Court · (1908) ILR (All) 231
High Courts12 Mar 1908
Audipuranam Pillay Vs Gopalasamy Mudaly and Others
Madras High Court · (1908) ILR (Mad) 354 : (1908) 18 MLJ 259
Transfer of Property Act, 1882 — Section 88, 89
High Courts11 Mar 1908Dismissed
Bhola Nath Das and the Basuria Coal Co., Ld. Vs Raja Durga Prosad Singh
Calcutta High Court · (1908) 03 CAL CK 0016
High Courts11 Mar 1908Allowed
Khushaba Mansing Vs Chandrabhagabai
Bombay High Court · (1908) 10 BOMLR 536
Transfer of Property Act, 1882 — Section 122, 123