High Courts18 Jan 1909
T.S. Seshan Pattar Vs T.R. Veera Raghava Pattar and Others
Madras High Court · (1909) ILR (Mad) 284 : 4 Ind. Cas. 38
Limitation Act, 1963 — Section 19
JUDGMENT DATABASE
Search 12,22,068 Indian judgments.
12,22,068 judgments in All Courts · page 60,429 of 61,104
High Courts18 Jan 1909
Nayana Naickan Vs Hajarat Kibuliai Syed Gulam Ghowse Sha Sait Kadiri
Madras High Court · (1910) 20 MLJ 136
High Courts16 Jan 1909Allowed
Harkhial and Another Vs Daria
Allahabad High Court · (1909) ILR (All) 274
High Courts15 Jan 1909
G Narayanasawmy Naidu, receiver, Nidudavole Estate Vs Gottimukalu Sitaramayya and Another
Madras High Court · 4 Ind. Cas. 1119
High Courts15 Jan 1909
Ambica Prosad Dass Vs J.C. Galstaun
Calcutta High Court · 4 Ind. Cas. 85
Evidence Act, 1872 — Section 92
High Courts15 Jan 1909
South British Fire and Marine Insurance Co. Vs Brojo Nath Shaha
Calcutta High Court · (1909) ILR (Cal) 516
Limitation Act, 1908 — Section 25
High Courts15 Jan 1909
South British Fire and Marine Insurance Co., of New Zealand Vs Brojanath Shaha
Calcutta High Court · (1909) 01 CAL CK 0038
High Courts15 Jan 1909
Bejoy Chandra Nag and Others Vs Banku Behari Mazumdar and Others
Calcutta High Court · 4 Ind. Cas. 116
Specific Relief Act, 1877 — Section 9
High Courts14 Jan 1909
Ramtohal Dusadh Vs Emperor
Calcutta High Court · (1909) ILR (Cal) 385 : 1 Ind. Cas. 868
Criminal Procedure Code, 1898 (CrPC) — Section 421
High Courts14 Jan 1909
Subal Ram Dutt Vs Jagadanunda Mazumdar and Others
Calcutta High Court · (1909) 01 CAL CK 0010
High Courts14 Jan 1909Allowed
Ghulam Hussain and Another Vs Muhammad Hussain and Others
Allahabad High Court · 2 Ind. Cas. 209
Specific Relief Act, 1877 — Section 42
High Courts14 Jan 1909Dismissed
Gobindi Vs Saheb Ram and Others
Allahabad High Court · 1 Ind. Cas. 885
High Courts14 Jan 1909Disposed Of
Bajilal Vs Gobardhan Singh and Others
Allahabad High Court · (1909) ILR (All) 265
High Courts14 Jan 1909Disposed Off
Bhawani Singh Vs Dilawar Khan
Allahabad High Court · 1 Ind. Cas. 886
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23Uttar Pradesh Land Revenue Act, 1901 — Section 201
High Courts14 Jan 1909Disposed Of
Dilawar Khan Vs Bhawani Singh
Allahabad High Court · (1909) ILR (All) 253
High Courts14 Jan 1909Allowed
Muhammad Husain Vs Ghulam Husain and Another and Muhammad Wali and Others
Allahabad High Court · (1909) ILR (All) 271
High Courts14 Jan 1909Dismissed
Gobindi Vs Saheb Ram and Another
Allahabad High Court · (1909) ILR (All) 257
High Courts14 Jan 1909
Baji Lal Vs Gobardhan Singh and Others
Allahabad High Court · 1 Ind. Cas. 1000
High Courts14 Jan 1909
Jagan Nath Prasad Vs Mulchand and Others
Allahabad High Court · (1909) ILR (All) 262