High Courts30 Aug 1905
Poresh Nath Sircar Vs Emperor
Calcutta High Court · (1906) ILR (Cal) 295
Criminal Procedure Code, 1898 (CrPC) — Section 106, 429, 430(1)Penal Code, 1860 (IPC) — Section 147
JUDGMENT DATABASE
Search 12,19,647 Indian judgments.
12,19,647 judgments in All Courts · page 60,424 of 60,983
High Courts30 Aug 1905
Sonu Singh Vs Behari Singh
Calcutta High Court · (1906) ILR (Cal) 283
Transfer of Property Act, 1882 — Section 99
High Courts30 Aug 1905Dismissed
Radhika Mohon Roy Vs K.S. Bonnerjee
Calcutta High Court · (1905) 08 CAL CK 0006
High Courts29 Aug 1905
Jalasutram Lakshminarayan and Others Vs Bommadevara Venkata Narasimha Naidu
Madras High Court · (1906) ILR (Mad) 42
Limitation Act, 1963 — Article 131
High Courts29 Aug 1905Dismissed
Shyama Charan Bhattacharya and others Vs Akhoy Kumar Mitter and Others
Calcutta High Court · (1905) 08 CAL CK 0027
High Courts29 Aug 1905
Herumbo Nath Banerjee Vs Satish Chandra Mukerjee
Calcutta High Court · (1906) ILR (Cal) 1175
High Courts29 Aug 1905
Krishna Ayyangar and Others Vs Venkatarama Ayyangar and Another
Madras High Court · (1906) ILR (Mad) 115
High Courts29 Aug 1905
Manian Patter and Others Vs The Madras Railway Co.
Madras High Court · (1906) ILR (Mad) 118 : (1906) 16 MLJ 37
Contract Act, 1872 — Section 76
High Courts29 Aug 1905
Nanuvien and Another Vs Muthusamy Dikshadar and Others
Madras High Court · (1906) ILR (Mad) 421 : (1905) 15 MLJ 445
Transfer of Property Act, 1882 — Section 99
High Courts29 Aug 1905
Jalasutram Lakshminarayana and Others Vs Zemindar ofVallur
Madras High Court · (1906) ILR (Mad) 42 : (1906) 16 MLJ 35
High Courts29 Aug 1905
Nannuvien and Another Vs Muthusami Dikshadar and Others
Madras High Court · (1906) ILR (Mad) 421
Transfer of Property Act, 1882 — Section 99
High Courts28 Aug 1905
Jotindra Mohan Tagore Vs Durga Dabe and Others
Calcutta High Court · (1905) 08 CAL CK 0030
High Courts28 Aug 1905
Rameswar Malia Vs Ram Nath Bhuttacharjee
Calcutta High Court · (1906) ILR (Cal) 462
High Courts28 Aug 1905
Singaran Coal Syndicate, Ld. Vs Indra Nath Chatterjee and Another
Calcutta High Court · (1905) 08 CAL CK 0003
High Courts26 Aug 1905Dismissed
Ram Gopal Mazumdar and others Vs Prasunna Kumar Sanial and Others
Calcutta High Court · (1905) 08 CAL CK 0029
High Courts26 Aug 1905
Gokul Dass Vs Eastern Mortgage and Agency Company
Calcutta High Court · (1906) ILR (Cal) 410
Contract Act, 1872 — Section 229Registration Act, 1877 — Section 17, 48
High Courts25 Aug 1905
Chinnasami Mudaliar and Another Vs Ambalavana Wudaliar
Madras High Court · (1906) ILR (Mad) 48
High Courts25 Aug 1905
Girish Chander Lahiri Vs Sasi Sekhareswar Roy
Calcutta High Court · (1906) ILR (Cal) 329
High Courts23 Aug 1905
Thammanna alias Lingai Goundan and Others Vs King-Emperor
Madras High Court · (1905) 15 MLJ 373
Criminal Procedure Code, 1898 (CrPC) — Section 436