High Courts16 Feb 1910
Satis Chandra Bhattacharjee and Another Vs Satya Charan Mozumdar
Calcutta High Court · 5 Ind. Cas. 531
Specific Relief Act, 1877 — Section 42
JUDGMENT DATABASE
Search 12,22,691 Indian judgments.
12,22,691 judgments in All Courts · page 60,373 of 61,135
High Courts16 Feb 1910
Nanda Lal Ghose Vs Sarat Chandra Banerji
Calcutta High Court · 5 Ind. Cas. 562
Evidence Act, 1872 — Section 91Transfer of Property Act, 1882 — Section 105, 107, 4
High Courts16 Feb 1910
Rakhal Das Adhya and Others Vs Maharaja Bahadoor Sir Prodyot Kuamar Tagore, Kt.
Calcutta High Court · 6 Ind. Cas. 121
Land Registration Act, 1876 — Section 78
High Courts16 Feb 1910Allowed
Satish Chunder Bhuttacharya and Another Vs Satya Churn Majumdar
Calcutta High Court · (1910) 02 CAL CK 0002
High Courts16 Feb 1910Disposed Of
Dipan Rai and Others Vs Ram Khelawan Rai
Allahabad High Court · 5 Ind. Cas. 557
Contract Act, 1872 — Section 65Transfer of Property Act, 1882 — Section 68
High Courts16 Feb 1910
Radhay Parshad Vs Musammat Nannu and Another
Allahabad High Court · 5 Ind. Cas. 669
High Courts16 Feb 1910
Mukkattum Prath Poovatham Kandi Ummacha Vs Purushothamma Doss Pragji Sait and Others
Madras High Court · 6 Ind. Cas. 682(1)
High Courts16 Feb 1910
Ponnammal Vs Kalithitha Mudali
Madras High Court · (1911) ILR (Mad) 115
Transfer of Property Act, 1882 — Section 91
High Courts16 Feb 1910
Pichu Aiyar and Another And Ramakrishna Iyer and Others Vs A.L.R.M.N. Palaniappa Chettiar
Madras High Court · 6 Ind. Cas. 291
High Courts16 Feb 1910
Kandasami Asari Vs Somaskanta Ela Nidhi Limited
Madras High Court · (1912) ILR (Mad) 177 : (1910) 20 MLJ 371
High Courts15 Feb 1910Dismissed
Udai Raj Singh and Others Vs Raja Bhagwan Bakhsh Singh and Others
Calcutta High Court · (1910) 02 CAL CK 0063
High Courts15 Feb 1910Dismissed
Imdad Ahmad, Dwarka Prasad, Jagdat Ram Pathak and Rahmu Chaudhri Vs Raja Pratab Narain Singh
Bombay High Court · (1910) 12 BOMLR 419
High Courts15 Feb 1910Dismissed
Udai Raj Singh Vs Raja Bhagwan Bakhsh Singh
Bombay High Court · (1910) 12 BOMLR 409
Oudh Estates Act, 1869 — Section 13, 16, 17
Privy Council15 Feb 1910
Imdad Ahmad and Others Vs Raja Pateshri Partap Narain Singh and Babu Bhuneshri Partap Narain Singh
Privy Council · (1910) 37 IndApp 60
High Courts15 Feb 1910Allowed
Beni Prasad Tewari and Others Vs Narain Das and Another
Allahabad High Court · 5 Ind. Cas. 529
Transfer of Property Act, 1882 — Section 76, 83
High Courts15 Feb 1910Dismissed
Mathura Prasad Pande Vs Gauri Shankar Das and Another
Allahabad High Court · 6 Ind. Cas. 564
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89
High Courts15 Feb 1910Allowed
Safdar Singh Vs Akbar Shah and Others
Allahabad High Court · 5 Ind. Cas. 497
Evidence Act, 1872 — Section 92Specific Relief Act, 1877 — Section 39
High Courts15 Feb 1910
Shruvararayan alias Anujan Kunjunni Raja and Others Vs Pulthia Kovila Katti Vararayan alias Unni Anujan Raja and Others
Madras High Court · 7 Ind. Cas. 268