High Courts18 Feb 1910
Rai Mohan Shaha Vs Lakshu Karikar
Calcutta High Court · 6 Ind. Cas. 16
Limitation Act, 1963 — Section 20
JUDGMENT DATABASE
Search 12,22,691 Indian judgments.
12,22,691 judgments in All Courts · page 60,372 of 61,135
High Courts18 Feb 1910Dismissed
Har Charan and Others Vs Bindan and Others
Allahabad High Court · 5 Ind. Cas. 559
High Courts18 Feb 1910Dismissed
Bhola Pandey Vs Chandi Pandey and Others
Allahabad High Court · 5 Ind. Cas. 666
High Courts18 Feb 1910Dismissed
Janakraj Kuari Vs Pateshri Partab Narain Singh
Allahabad High Court · 6 Ind. Cas. 565
High Courts18 Feb 1910Allowed
Kalian Das and Others Vs Bhawani Shankar and Others
Allahabad High Court · 5 Ind. Cas. 546
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 23Transfer of Property Act, 1882 — Section 88
High Courts18 Feb 1910
Ramaswami Pillai Vs Kuppuswami Pillai
Madras High Court · 7 Ind. Cas. 901(1) : (1910) 20 MLJ 656
High Courts18 Feb 1910
Maddu Yerrayya Vs Yadulla Kangali Naidu and Another
Madras High Court · (1911) ILR (Mad) 246
High Courts18 Feb 1910
Ranee Annapurni Nachiar Vs Swaminatha Chettiar and Others
Madras High Court · (1911) ILR (Mad) 7 : (1910) 20 MLJ 785
Transfer of Property Act, 1882 — Section 6(d)
High Courts17 Feb 1910
Chhayunnessa Bibi Vs Kazi Basirar Rahman
Calcutta High Court · 5 Ind. Cas. 532
High Courts17 Feb 1910
Mathura Prosad and Another Vs Anurago Koer
Calcutta High Court · 5 Ind. Cas. 579
Limitation Act, 1963 — Article 179(4)
High Courts17 Feb 1910Allowed
Chhayemannessa Bibi Vs Basirar Rahman
Calcutta High Court · (1910) ILR (Cal) 399
High Courts17 Feb 1910Dismissed
Beshasher Das and Others Vs Abdul Jalil and Others
Allahabad High Court · 5 Ind. Cas. 556
High Courts17 Feb 1910Dismissed
Hafiz Haji Muhammad Fakhar-Ud-Din Vs Murlidhar and Others
Allahabad High Court · 5 Ind. Cas. 621
High Courts17 Feb 1910
Srinivasa Aiyangar and Others Vs Arayar Srinivasa Aiyangar and Others
Madras High Court · (1910) 02 MAD CK 0074
Civil Procedure Code, 1908 (CPC) — Section 30
High Courts17 Feb 1910
R.M.A. Swaminatha Pillay Vs N.A.K. Abdul Gafoor Sahib
Madras High Court · 7 Ind. Cas. 810(1)
High Courts17 Feb 1910
Venkatachelapathi Chettiar Vs Periyasami Udayan and Others
Madras High Court · 6 Ind. Cas. 681(1)
Civil Procedure Code, 1908 (CPC) — Section 157
High Courts17 Feb 1910
The Secretary of State for India in Council Vs T.S.P.L. Palaniappa Chetty and Others
Madras High Court · 7 Ind. Cas. 226
Contract Act, 1872 — Section 110