High Courts05 Nov 1909
Esa Abbas Sait Vs Jacob Haroon Sait and Another
Madras High Court · (1910) ILR (Mad) 327 : (1910) 20 MLJ 291
Easements Act, 1882 — Section 13
JUDGMENT DATABASE
Search 12,22,105 Indian judgments.
12,22,105 judgments in All Courts · page 60,370 of 61,106
High Courts05 Nov 1909
Esa Abbas Sait Vs Jacob Harron Sait and Another
Madras High Court · 4 Ind. Cas. 425
Easements Act, 1882 — Section 13
High Courts04 Nov 1909
Ram Lal Singh Vs Hari Charan Ahir
Calcutta High Court · (1910) ILR (Cal) 194
Criminal Procedure Code, 1898 (CrPC) — Section 143, 367, 424
High Courts04 Nov 1909
Ram Lal Singh and Others Vs Hari Charan Ahir
Calcutta High Court · (1909) 11 CAL CK 0031
High Courts04 Nov 1909
Koti Vencatramiah Vs The Official Assignee of Madras
Madras High Court · (1910) ILR (Mad) 196 : 5 Ind. Cas. 202
High Courts04 Nov 1909
G. Narayanaswami Naidu Garu, Receiver Vs Cheilapalli Hanumannah
Madras High Court · (1910) ILR (Mad) 255 : (1910) 20 MLJ 326
Contract Act, 1872 — Section 217
High Courts04 Nov 1909
G. Narainsawmy Naidu Garu, Receiver, Nidadavole Estate Vs Chellapalli Hanumanulu
Madras High Court · 4 Ind. Cas. 398
Contract Act, 1872 — Section 217
High Courts03 Nov 1909Disposed Of
Chaudhri Ghansham Singh Vs Emperor through Mare Lal
Allahabad High Court · 4 Ind. Cas. 105
Penal Code, 1860 (IPC) — Section 471, 475, 476
High Courts02 Nov 1909
P. Parvathi Kattilammah and Others Vs P. Ramachandra Ejman and Others
Madras High Court · 6 Ind. Cas. 1017
Specific Relief Act, 1877 — Section 42
High Courts02 Nov 1909
Shuppu Ammal and Another Vs K. Subramaniam and Others
Madras High Court · (1910) ILR (Mad) 238 : 4 Ind. Cas. 1083
High Courts02 Nov 1909
Chockanada Gownden Vs Salambura Gownden
Madras High Court · 4 Ind. Cas. 132
Criminal Procedure Code, 1898 (CrPC) — Section 495
High Courts01 Nov 1909
Gangamma and Another Vs Bommakka alias Chandravati and Others
Madras High Court · (1910) ILR (Mad) 253 : 5 Ind. Cas. 437
High Courts01 Nov 1909Dismissed
Ardeshir Shapurji Narielwala Vs Manchershaw Shapurji Narielwala
Bombay High Court · (1910) 12 BOMLR 53
Trusts Act, 1882 — Section 23
High Courts01 Nov 1909
The Government of Bombay Vs Esufali Salebhai
Bombay High Court · (1910) 12 BOMLR 34
Land Acquisition Act, 1894 — Section 11, 15, 23
High Courts01 Nov 1909Allowed
Koer Karan Singh Vs Gopal Rai and Others
Allahabad High Court · 4 Ind. Cas. 123
Court Fees Act, 1870 — Section 5
High Courts01 Nov 1909
Ganga Varapu Krishna Venamma Vs Naraparaju Venkata Mukunda Row
Madras High Court · 4 Ind. Cas. 303(1)