JUDGMENT DATABASE
Search 12,22,211 Indian judgments.
12,22,211 judgments in All Courts · page 60,371 of 61,111
Gavara Ramanna Vs Adabala Rattayya
Madras High Court · (1910) ILR (Mad) 235 : (1910) 20 MLJ 94
Barada Kinkar Chowdhury and Another Vs Nabin Chandra Datta and Another
Calcutta High Court · 4 Ind. Cas. 408
Prokash Chandra Sarakar and Others Vs Raja Bisumbhar Nath Sahi
Calcutta High Court · (1909) 11 CAL CK 0015
Narsingh Dayal Singh and Others Vs Kali Charan Singh
Calcutta High Court · (1909) 11 CAL CK 0003
Musammat Parbati Vs Bhawani Singh and Others
Allahabad High Court · 4 Ind. Cas. 419
Sree Rajah Venkata Narasinha Appa Row Bahadur Vs Sree Rajah Malraju Lakshmi Venkayamma Row Bahadur and Others
Madras High Court · 5 Ind. Cas. 102
Thamballa Veeramma and Others Vs Thamballa Palur Subbamma and Others
Madras High Court · 5 Ind. Cas. 119
Ranjit Singh Vs Kalidasi Debi
Calcutta High Court · (1910) ILR (Cal) 57
Narsing Das and Another Vs Musammat Bibi Rafikan and Others
Calcutta High Court · (1909) 11 CAL CK 0026
Narsingh Das Vs Rafikan
Calcutta High Court · (1910) ILR (Cal) 197
Rai Charan Purkait and Others Vs Amrita Lal Gain and Others
Calcutta High Court · (1909) 11 CAL CK 0011
In Re: Shiv Lal Padma
Bombay High Court · 5 Ind. Cas. 862
In Re: Shivlal Padma
Bombay High Court · (1910) 12 BOMLR 130
Vattakulakaran Sowdaker Abu Backer Sahib, Bemblassery Sankunni Menon and Krishna Menon and Another Vs The Secretary of State for India in Council
Madras High Court · (1911) ILR (Mad) 505
Gangineni Kondiah Vs Gottipati Pedda Kondappa Naidu
Madras High Court · (1910) ILR (Mad) 56 : (1910) 20 MLJ 41
Vattakulakaran Sowdaker Abu Backer Sahib and Another Vs The Secretary of State for India in Council
Madras High Court · (1911) ILR (Mad) 505 : (1910) 20 MLJ 283
Valliammai (deceased) and Others Vs Raju Shanmugam Pillai
Madras High Court · (1910) 21 MLJ 466