High Courts15 Feb 1907
Kali Kishore Pal Vs Gopi Mohun Roy Chowdhry
Calcutta High Court · 4 Ind. Cas. 62
Bengal Tenancy Act, 1885 — Section 105, 106
JUDGMENT DATABASE
Search 12,19,381 Indian judgments.
12,19,381 judgments in All Courts · page 60,369 of 60,970
High Courts15 Feb 1907
Promotha Nath Ray Chaudhuri and Others Vs Dinamani Chaudhurani
Calcutta High Court · 65 Ind. Cas. 826
Limitation Act, 1963 — Article 140, 142, 144
High Courts15 Feb 1907
Emperor Vs Ganesh Damodar
Bombay High Court · (1907) 9 BOMLR 353
Criminal Procedure Code, 1898 (CrPC) — Section 544
High Courts15 Feb 1907
Ramchandra Ballal Vs Dattatraya Vishnu
Bombay High Court · (1907) 9 BOMLR 320
Khoti Settlement Act, 1880 — Section 10
High Courts14 Feb 1907Dismissed
Rani Sundar Koer and Others Vs Chandreshwar Prosad Narayan Sing
Calcutta High Court · (1907) 02 CAL CK 0026
High Courts14 Feb 1907
Emperor Vs Nabi Fakira
Bombay High Court · (1907) 9 BOMLR 250
Criminal Procedure Code, 1898 (CrPC) — Section 253, 367
High Courts14 Feb 1907
Nandlal Chunilal Vs Gopilal Manilal
Bombay High Court · (1907) 9 BOMLR 316
Limitation Act, 1963 — Section 19
High Courts14 Feb 1907Dismissed
Bachoo Harkisondas Vs Mankorebai
Bombay High Court · (1907) 9 BOMLR 646
High Courts14 Feb 1907
Thama Vs Govind Bilal
Bombay High Court · (1907) 9 BOMLR 401
Registration Act, 1877 — Section 58, 59, 60
High Courts13 Feb 1907
Bhawani Koer Vs Afzal Hussain
Calcutta High Court · (1907) ILR (Cal) 381
Bengal Land Revenue Sales Act, 1859 — Section 14, 6
High Courts13 Feb 1907Dismissed
Kadhu Singh Vs Baljit Singh and Others
Allahabad High Court · (1907) ILR (All) 423
High Courts12 Feb 1907
Narandas Ramji Vs Narandas Ramji
Bombay High Court · (1907) 9 BOMLR 287
Evidence Act, 1872 — Section 92(4)
High Courts12 Feb 1907
Bholanath Khettry Vs Kartick Kissen Das Khettry and Others
Calcutta High Court · (1907) ILR (Cal) 372
High Courts12 Feb 1907
Haji Noor Mahomed Vs N.C. Macleod
Bombay High Court · (1907) 9 BOMLR 274
Civil Procedure Code, 1882 — Section 248
High Courts08 Feb 1907
Hridoy Nath Das Chowdhury Vs Krishna Prasad Sircar and other
Calcutta High Court · (1907) 02 CAL CK 0013