High Courts03 Mar 1910
R.M.M. Ramanadan Chetty and Co. Vs K.M. Abdul Karim Sahib and Others
Madras High Court · (1911) ILR (Mad) 226
JUDGMENT DATABASE
Search 12,22,691 Indian judgments.
12,22,691 judgments in All Courts · page 60,367 of 61,135
High Courts03 Mar 1910
S. Annaswami IYer Vs Zamindar of Ayakudi
Madras High Court · 6 Ind. Cas. 740
Contract Act, 1872 — Section 55
High Courts03 Mar 1910Dismissed
Rajrani Dassi Vs Ganeshprasad Srichandan Mahapatra
Calcutta High Court · (1910) ILR (Cal) 407
High Courts03 Mar 1910
Srimati Rajrani Dasi and Others Vs Gonesh Prosad Srichandan Mohapatra and Others
Calcutta High Court · 5 Ind. Cas. 650
Bengal Land Revenue Sales Act, 1859 — Section 33, 6, 7Public Demands Recovery Act, 1868 — Section 11, 8
High Courts03 Mar 1910
Chunilal Tulsiram Vs Mulabai
Bombay High Court · (1910) 12 BOMLR 466
Stamp Act, 1899 — Section 36
High Courts03 Mar 1910Disposed Of
Badal Khan Vs Murtaza and Others
Allahabad High Court · 9 Ind. Cas. 977
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, Order 22 Rule 4, 99
High Courts03 Mar 1910
R.M.M. Ramanadan Chetty and Co. and Others Vs K.M. Abdul Karim Sahib and Others
Madras High Court · 7 Ind. Cas. 267(1)
High Courts02 Mar 1910
Khadersa Hajee Bappu Vs Puthen Veettil Ayissa Dmmah and Others
Madras High Court · (1911) ILR (Mad) 511
High Courts02 Mar 1910
Ummanga and Another Vs Appadorai Pattar and Others
Madras High Court · (1911) ILR (Mad) 387 : (1910) 20 MLJ 268
High Courts02 Mar 1910
Hara Gowri Saha and Others Vs Dukhi Saha and Others
Calcutta High Court · 5 Ind. Cas. 582
Court Fees Act, 1870 — Article 17(iii), 7(iv)(c)
High Courts02 Mar 1910
Ummanga and Another Vs Ramakrishna Patter's Son Appadorai Patter and Others
Madras High Court · (1911) ILR (Mad) 387
High Courts02 Mar 1910
Khadersa Hajee Bappu Vs Puthen Veettil Ayissa Ummah and Others
Madras High Court · (1911) ILR (Mad) 511 : (1910) 20 MLJ 288
High Courts01 Mar 1910
Venkatadri Appa Row Bahadur Garu being Minor by the Agent of the Court of Wards, The Collector of Kistna Vs Pamidiparti Venkata Rattam
Madras High Court · 6 Ind. Cas. 702
High Courts01 Mar 1910
Bhuban Mohini Debi Vs Kiran Bala Debi
Calcutta High Court · 9 Ind. Cas. 215
Probate and Administration Act, 1881 — Section 34
High Courts01 Mar 1910
Raja Ram Ranjan Chakravarti Bahadur Vs Bunwari Lal Mitter and Others
Calcutta High Court · 17 Ind. Cas. 170
High Courts01 Mar 1910Dismissed
Jainabai Vs R.D. Sethna
Bombay High Court · (1910) 12 BOMLR 341
Transfer of Property Act, 1882 — Section 126Trusts Act, 1882 — Section 5, 6
High Courts01 Mar 1910Dismissed
Piraji Laxman Mali Vs Ganpati Ramji Mali
Bombay High Court · (1910) 12 BOMLR 378
High Courts01 Mar 1910Dismissed
Nasir-ud-din Khan Vs Hikmatullah Khan
Allahabad High Court · 6 Ind. Cas. 117
High Courts01 Mar 1910
Thiyagaraja Pillai Vs Ratnasabapathi Pillai and Others
Madras High Court · (1911) ILR (Mad) 284