High Courts12 Jul 1906Allowed
Abdeali Gulamhusen Vs Yusufali Alibhai
Bombay High Court · (1906) 8 BOMLR 570
JUDGMENT DATABASE
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12,18,896 judgments in All Courts · page 60,365 of 60,945
High Courts12 Jul 1906
Joti Kuruvetappa and Others Vs Sri Devandra Kirti Buttarakappatracharia Swami by agent Izari Sirasappa and Others
Madras High Court · (1906) 16 MLJ 354
High Courts11 Jul 1906Allowed
Gangabai Vs Shridhar Annaji Kulkarni
Bombay High Court · (1906) 8 BOMLR 642
High Courts11 Jul 1906Dismissed
Chattray Vs Nawala and Another
Allahabad High Court · (1907) ILR (All) 20
High Courts11 Jul 1906Disposed Of
Munno and Others Vs Gopi Nath
Allahabad High Court · (1907) ILR (All) 22
High Courts10 Jul 1906
Sheikh Fakir and Others Vs The Emperor
Calcutta High Court · (1906) 07 CAL CK 0013
High Courts09 Jul 1906
Chain Mahto and Others Vs The Emperor
Calcutta High Court · (1906) 07 CAL CK 0005
High Courts07 Jul 1906Disposed Of
Awadh Sarju Prasad Singh Vs Sita Ram Singh and Others
Allahabad High Court · (1907) ILR (All) 37
High Courts06 Jul 1906
Ganga Bishun Singh Vs Mahomed Jan
Calcutta High Court · (1906) ILR (Cal) 1193
Contract Act, 1872 — Section 59
High Courts05 Jul 1906Allowed
Narayan Sadashiv Vs Nimba Hari Shimpi
Bombay High Court · (1906) 8 BOMLR 547
Civil Procedure Code, 1908 (CPC) — Section 43
High Courts04 Jul 1906
Bepin Behary Guha and Others Vs Pranakul Majumdar
Calcutta High Court · (1906) 07 CAL CK 0017
High Courts04 Jul 1906
In Re: Radha Churn Chuckerbutty and Others
Calcutta High Court · (1906) 07 CAL CK 0014
High Courts04 Jul 1906Allowed
Bansidhar Vs Sital Prasad and Another
Allahabad High Court · (1907) ILR (All) 13
High Courts04 Jul 1906Disposed Of
Ram Charan Vs Dip Singh and Others
Allahabad High Court · (1907) ILR (All) 15
High Courts04 Jul 1906Dismissed
Jagan Nath Prasad Vs Tori and Another
Allahabad High Court · (1907) ILR (All) 18
High Courts03 Jul 1906Allowed
Baikanta Nath Roy Vs Thakur Debendro Nath Sahi
Calcutta High Court · (1906) 07 CAL CK 0016
High Courts03 Jul 1906Dismissed
The Maharaja of Benares Vs Sadho Singh and Others
Allahabad High Court · (1907) ILR (All) 12
High Courts02 Jul 1906
Rabi Lochan and Another Vs Purna Chandra Dey
Calcutta High Court · (1906) 07 CAL CK 0024