High Courts08 Mar 1910
Srimati Khyanta Kali Dasi Vs Kedar Nath Kaji and Others
Calcutta High Court · 5 Ind. Cas. 652
Bengal Tenancy Act, 1885 — Section 167
JUDGMENT DATABASE
Search 12,22,691 Indian judgments.
12,22,691 judgments in All Courts · page 60,366 of 61,135
High Courts08 Mar 1910
Hara Krishna Mitter and Another Vs Ram Gopal Mitter
Calcutta High Court · 6 Ind. Cas. 170
High Courts08 Mar 1910Allowed
Munshi Munnu Lal Vs Ghulam Abbas
Bombay High Court · (1910) 12 BOMLR 439
High Courts08 Mar 1910
Ranganatha Rao Vs Ananda Chariar
Madras High Court · (1911) ILR (Mad) 183 : 7 Ind. Cas. 801(1) : (1911) 21 MLJ 78
High Courts08 Mar 1910
K. Ramanunni Nair Alias The Moopil Nair of Mannaraghat Vs Karumathil Narayanan Nair and Another
Madras High Court · 7 Ind. Cas. 757
High Courts08 Mar 1910
Mathew Henry Abraham Vs The Lodge "Good Will" and Others
Madras High Court · (1910) 20 MLJ 383
Contract Act, 1872 — Section 63Evidence Act, 1872 — Section 95
High Courts07 Mar 1910
Gopisetti Narayanaswami Naidu Garu Receiver of Nidadavole Estate Vs Karaturi Venkayya and Others
Madras High Court · 6 Ind. Cas. 265(1)
High Courts07 Mar 1910
Emperor Vs Sourindra Mohan Chuckerbutty
Calcutta High Court · (1910) ILR (Cal) 412
Criminal Law (Amendment) Act, 1908 — Section 2Criminal Procedure Code, 1898 (CrPC) — Section 497, 498
High Courts07 Mar 1910Dismissed
Madhub Chandra Bera Vs Srimati Rani Sarat Kumari Debi and Others
Calcutta High Court · (1910) 03 CAL CK 0006
High Courts07 Mar 1910Dismissed
Baladeen Kalwar and Others Vs Raghunath Kalwar and Others
Allahabad High Court · 6 Ind. Cas. 98
Evidence Act, 1872 — Section 44
High Courts07 Mar 1910
Baggiammal Vs Appadurai Gramany
Madras High Court · 6 Ind. Cas. 722
Presidency Small Cause Courts Act, 1882 — Section 48
High Courts07 Mar 1910
Muthia Raja Vs Appala Raja and Another
Madras High Court · (1911) ILR (Mad) 175
High Courts07 Mar 1910
Muthia Raja Vs Appala Raja minor by his next Friend, Mangammal and Another
Madras High Court · (1910) 20 MLJ 393
High Courts04 Mar 1910
Abdul Haque Chowdhury Vs Abdul Hafez
Calcutta High Court · 5 Ind. Cas. 648
Presidency Small Cause Courts Act, 1882 — Section 94
High Courts04 Mar 1910Dismissed
Mahesh Dat Pande Vs Gokul Naik
Allahabad High Court · 6 Ind. Cas. 115
High Courts04 Mar 1910Dismissed
Rai Bahadur Sabu Lata Pershad and Another Vs Sheikh Zahur-ud-din and Others
Allahabad High Court · 6 Ind. Cas. 113
High Courts04 Mar 1910
Kondapa Rajan and Others Vs Dwarakonda Suryanarayna and Others
Madras High Court · (1910) 20 MLJ 803
High Courts04 Mar 1910
Kondapa Rajam Naidu and Others Vs Devarakonda Suryanarayana and Another
Madras High Court · (1911) ILR (Mad) 173