High Courts11 Mar 1910
Thiruvengada Mudaliar and Another Vs S. Sadagopa Mudalair
Madras High Court · 7 Ind. Cas. 811
JUDGMENT DATABASE
Search 12,22,691 Indian judgments.
12,22,691 judgments in All Courts · page 60,364 of 61,135
High Courts11 Mar 1910
Lachman Pershad Singh Vs Ganga Prasad Singh
Calcutta High Court · 6 Ind. Cas. 180
High Courts11 Mar 1910
Pancham Lal Chowdhury Vs Kishun Pershad Misser and Others
Calcutta High Court · 6 Ind. Cas. 47
Transfer of Property Act, 1882 — Section 99
High Courts11 Mar 1910
Emperor Vs Lalit Kumar Chatterjee
Calcutta High Court · (1910) ILR (Cal) 439
Criminal Procedure Code, 1898 (CrPC) — Section 498Penal Code, 1860 (IPC) — Section 400
High Courts11 Mar 1910
Rajendra Nath Mukerjee Vs Hira Lal Mukerjee
Calcutta High Court · 7 Ind. Cas. 554
High Courts11 Mar 1910
Surendra Nath Pal and Another Vs Akhoy Kumar Pal
Calcutta High Court · 5 Ind. Cas. 647
High Courts11 Mar 1910
Emperor Vs Lalit Kumar Chatterji and Others
Calcutta High Court · 6 Ind. Cas. 10
Criminal Law (Amendment) Act, 1908 — Section 12, 14(1), 3Criminal Procedure Code, 1898 (CrPC) — Section 498
High Courts11 Mar 1910Dismissed
Hulasi and Others Vs Kalka Prashad and Another
Allahabad High Court · 6 Ind. Cas. 150
High Courts11 Mar 1910
Sri Bhagwat Singh and Others Vs Ram Jatan and Another
Allahabad High Court · 6 Ind. Cas. 587
High Courts11 Mar 1910
Sri Raja Visweswara Nissenka Bahadur Garu Zamindar of Sangamvalsa Vs Gorla Budaradu and Others
Madras High Court · 7 Ind. Cas. 401(1)
High Courts11 Mar 1910
Thiruvengada Mudaliar and Others Vs Sadagopa Mudaliar
Madras High Court · (1911) ILR (Mad) 112
High Courts11 Mar 1910
The Secretary of State for India in Council Vs Muthuveerama Reddi
Madras High Court · 6 Ind. Cas. 731
High Courts11 Mar 1910
Thiruvengada Mudaliar and Another Vs S. Sadagopa Mudaliar
Madras High Court · (1910) 20 MLJ 987
High Courts11 Mar 1910
The Secretary of State for India in Council Vs Muthu Veeran Reddi
Madras High Court · (1910) 20 MLJ 869
High Courts11 Mar 1910
Thambi alias Chinnasawmi Padayachi Vs Avayambal
Madras High Court · (1910) 20 MLJ 298
Registration Act, 1908 — Section 17
High Courts10 Mar 1910
Palaniappa Asary and Others Vs Emperor
Madras High Court · (1911) ILR (Mad) 139
Criminal Procedure Code, 1898 (CrPC) — Section 242