High Courts16 Mar 1910
The Official Assignee of Madras Vs Mellapparan Kanoor Sarvajana Sahaya Nidhi, Ld.
Madras High Court · 6 Ind. Cas. 427
JUDGMENT DATABASE
Search 12,22,691 Indian judgments.
12,22,691 judgments in All Courts · page 60,362 of 61,135
High Courts16 Mar 1910
Dipa Koer and Another Vs Lakshmi Narain Singh and Another
Calcutta High Court · 6 Ind. Cas. 6
Guardians and Wards Act, 1890 — Section 52Hindu Wills Act, 1870 — Section 2Majority Act, 1875 — Section 3
High Courts16 Mar 1910
Ela Buksh Mundal and Others Vs Emperor
Calcutta High Court · 6 Ind. Cas. 124
Criminal Procedure Code, 1898 (CrPC) — Section 118, 122
High Courts16 Mar 1910
In Re: Narayan Dhonddev Risbud
Bombay High Court · (1910) 12 BOMLR 383
Criminal Procedure Code, 1898 (CrPC) — Section 195, 195(1)(c)
High Courts16 Mar 1910Dismissed
Jagannath and Another Vs Kanhia Lal and Others
Allahabad High Court · 6 Ind. Cas. 123
High Courts16 Mar 1910
The Official Assignee of Madras Vs Krishna Bhatta
Madras High Court · (1911) ILR (Mad) 128
High Courts16 Mar 1910
The Official Assignee of Madras Vs D. Rajam Iyer
Madras High Court · 6 Ind. Cas. 383
High Courts16 Mar 1910
The Official Assignee of Madras Vs The Society for the Propogation of The Gospel
Madras High Court · 6 Ind. Cas. 212
High Courts16 Mar 1910
The Official Assignee of Madras Vs U. Krishna Bhatta
Madras High Court · (1911) 21 MLJ 127
High Courts16 Mar 1910
Kamalathammal Vs Krishna Pillai and Another
Madras High Court · (1910) 20 MLJ 781
Limitation Act, 1908 — Article 124 Schedule II
High Courts16 Mar 1910
K.R. Nilakandan Nambudripad and Another Vs P.K. Sankaran Nambiar and Others
Madras High Court · (1910) 20 MLJ 949
High Courts16 Mar 1910
The Official Assignee of Madras Vs Melapparangavur Sarvajana Sahaya Nidhi (Limited)
Madras High Court · (1911) ILR (Mad) 125
High Courts16 Mar 1910
The Official Assignee of Madras (and as such The Assignee of the properties and credits of Arbuthnot and Co.) Vs D. Rajam Ayyar
Madras High Court · (1913) ILR (Mad) 499
High Courts16 Mar 1910
The Official Assignee of Madras Vs Lupprian
Madras High Court · (1912) ILR (Mad) 121 : (1911) ILR (Mad) 121
Insolvency Act, 1848 — Section 73
High Courts16 Mar 1910
The Official Assignee of Madras Vs J.W. Irwin
Madras High Court · 6 Ind. Cas. 250
High Courts15 Mar 1910
M. Krishnaswamy Mudaliar and Another Vs Nataraja Thambiran
Madras High Court · 7 Ind. Cas. 751
High Courts15 Mar 1910
In Re: Muthu Gownden and Another; In Re: Palaniandi Gownden and Others
Madras High Court · 6 Ind. Cas. 12
High Courts15 Mar 1910
Ram Ratan Kapali and Others Vs Aswini Kumar Dutt and Others
Calcutta High Court · 6 Ind. Cas. 69