High Courts07 Dec 1909
Pargan Singh Vs Ajkumar Singh and Others
Allahabad High Court · 5 Ind. Cas. 520
Bundelkhand Encumbered Estates Act, 1903 — Section 13
JUDGMENT DATABASE
Search 12,22,105 Indian judgments.
12,22,105 judgments in All Courts · page 60,363 of 61,106
High Courts07 Dec 1909
Ranee Vellai Nachiar Vs The Court of Wards
Madras High Court · 5 Ind. Cas. 740(1)
High Courts07 Dec 1909
Venkatarama Aiyar and Another Vs Essumsa Rowthen and Others
Madras High Court · (1910) ILR (Mad) 429 : (1910) 20 MLJ 330
Civil Procedure Code, 1882 — Section 244, 273
High Courts06 Dec 1909
Raja Kesava Venkatappiah alias Venkatappa Rao Garu and Others Vs Nayam Venkatranga Row Garu and Others
Madras High Court · 6 Ind. Cas. 603
Civil Procedure Code, 1882 — Section 43
High Courts06 Dec 1909
Haji Shah Momtaz Hussain and Another Vs Raghu Nandan Sahu and Others
Calcutta High Court · (1909) 12 CAL CK 0038
High Courts06 Dec 1909
Ramji Ram and Another Vs Salig Ram
Calcutta High Court · (1909) 12 CAL CK 0035
High Courts06 Dec 1909
Srimati Mathuria Debya Vs Shibdoyal Singh Hazari and Others
Calcutta High Court · (1909) 12 CAL CK 0030
High Courts06 Dec 1909
Sheikh Kadir Bax Vs Sheikh Ismail Mistry
Calcutta High Court · (1909) 12 CAL CK 0027
High Courts06 Dec 1909
Nidhiram Bandopadhya Vs Sarbessur Biswas and Others
Calcutta High Court · (1909) 12 CAL CK 0026
High Courts06 Dec 1909
Hari Taran Sarkar Vs Basanta Kumari Dasi and Another
Calcutta High Court · (1909) 12 CAL CK 0016
High Courts06 Dec 1909
Haji Jackeria Haji Ahmed Vs R.D. Sethna
Bombay High Court · (1910) 12 BOMLR 27
Insolvency Act, 1848 — Section 73, 9
High Courts06 Dec 1909Dismissed
Emperor Vs Corporal Allen
Allahabad High Court · 4 Ind. Cas. 400
Criminal Procedure Code, 1898 (CrPC) — Section 503
High Courts06 Dec 1909
Sheikh Muhammad Ismail Vs Sheikh Abdul Gafoor and Others
Allahabad High Court · 4 Ind. Cas. 488
Civil Procedure Code, 1908 (CPC) — Section 34Evidence Act, 1872 — Section 115
High Courts05 Dec 1909
Jaddu Chaube Vs Bhagwat Chaube and Others
Allahabad High Court · 5 Ind. Cas. 519(1)
High Courts04 Dec 1909Dismissed
Pandit Kunj Behari Lal Vs Kishan Behari Lal and Others
Allahabad High Court · 4 Ind. Cas. 491
North Western Provinces Tenancy Act, 1901 — Section 165, 197
High Courts03 Dec 1909
Gobinda Proshad Misser Vs Lukshmi Chunder Marwari and Another
Calcutta High Court · (1909) 12 CAL CK 0008
High Courts03 Dec 1909Dismissed
Thakur Nawab Ali Khan Vs Wahid Ali
Bombay High Court · (1910) 12 BOMLR 161
High Courts03 Dec 1909Dismissed
Ram Nihora Misir Vs Ram Rup Misir and Others
Allahabad High Court · 4 Ind. Cas. 408
Provincial Insolvency Act, 1920 — Section 15