High Courts18 Mar 1910Dismissed
Mahtab Ram Vs Bhawani Singh and Others
Allahabad High Court · 6 Ind. Cas. 118
JUDGMENT DATABASE
Search 12,22,691 Indian judgments.
12,22,691 judgments in All Courts · page 60,361 of 61,135
High Courts18 Mar 1910Dismissed
Sant Bakas Singh Vs Musammat Dhanesh Koer and Another
Allahabad High Court · 6 Ind. Cas. 167
High Courts18 Mar 1910
Velayuthan Chetti and Others Vs Pillaiyar Chetti and Others
Madras High Court · 9 Ind. Cas. 287
Transfer of Property Act, 1882 — Section 130
High Courts18 Mar 1910
Antony Cruz Gonzolves Vs Makis Boopalrayan
Madras High Court · (1911) ILR (Mad) 395
High Courts18 Mar 1910
Arunachala Nadan Vs Kandasami Pillai and others
Madras High Court · (1910) 20 MLJ 980
High Courts18 Mar 1910
Mazhoor Pudukudi Perundatta Vasudevan Nambudri and Others Vs Pudiyapurayil Paramban Moideen and Others
Madras High Court · 6 Ind. Cas. 264
High Courts18 Mar 1910
Chinnasawmi Chettiar and Others Vs Collector of Salem and District Board of Salem
Madras High Court · (1910) 20 MLJ 771
Madras Local Boards Act, 1884 — Section 76
High Courts18 Mar 1910
Antony Cruz Gonzalves Vs Mathis Boopalrayan
Madras High Court · 7 Ind. Cas. 242 : (1910) 20 MLJ 984
Succession Act, 1865 — Section 191
High Courts17 Mar 1910
Maharaj Mandal Vs Pokar Singh
Calcutta High Court · (1910) ILR (Cal) 543
Bengal Ferries Act, 1885 — Section 28, 6
High Courts17 Mar 1910
Nilmani Ghatak Vs Emperor
Calcutta High Court · (1910) ILR (Cal) 671 : 7 Ind. Cas. 931
Bengal Local Self-Government Act, 1885 — Section 140
High Courts17 Mar 1910
Bibi Tasliman and Others Vs Bibi Kasiman and Others
Calcutta High Court · 6 Ind. Cas. 44
High Courts17 Mar 1910
Maharaj Mandal and Another Vs Pokak Singh
Calcutta High Court · 6 Ind. Cas. 198
High Courts17 Mar 1910
Sri Sri Iswar Lakshmi Janardan Jiew and Others By their Shebaits Lalit Mohan Roy and Another Vs Eradatullah Mallik and Others
Calcutta High Court · 6 Ind. Cas. 119
High Courts17 Mar 1910
In Re: Meghraj Gangabax
Bombay High Court · (1910) 12 BOMLR 517
Presidency Towns Insolvency Act, 1909 — Section 25
High Courts17 Mar 1910
The Rajputana Malwa Railway Co-operative Stores Ltd. Vs The Ajmere Municipal Board
Allahabad High Court · 6 Ind. Cas. 401
High Courts17 Mar 1910
Kandaswamy Pillai Vs Avayambal alias Thangaohi Ammal
Madras High Court · (1911) ILR (Mad) 167
Contract Act, 1872 — Section 222
High Courts17 Mar 1910
G. Narasimhulu Chetti and Another Vs K. Sundara Chariar and Another
Madras High Court · (1910) 20 MLJ 479
High Courts16 Mar 1910
The Official Assignee of Madras Vs The Society for Promoting Christian Knowledge
Madras High Court · 6 Ind. Cas. 240