High Courts23 May 1907
Jadu Nath Sarkar and others Vs Mahendra Nath Rai Chowdhury and others
Calcutta High Court · (1907) 05 CAL CK 0006
JUDGMENT DATABASE
Search 12,19,381 Indian judgments.
12,19,381 judgments in All Courts · page 60,359 of 60,970
High Courts22 May 1907
Herbert Manners and Others Vs Chatter Mahto and Others
Calcutta High Court · 4 Ind. Cas. 531
High Courts22 May 1907
Gadadhar Bose Vs Radha Charan Poddar
Calcutta High Court · (1907) ILR (Cal) 868
High Courts21 May 1907Dismissed
Annada Kumar Roy Vs Indra Bhusan Mukhopadhya
Calcutta High Court · (1907) 05 CAL CK 0034
High Courts21 May 1907
Kedar Nath Bhandary Vs The Corporation of Calcutta
Calcutta High Court · (1907) ILR (Cal) 863
Calcutta Municipal Act, 1899 — Section 15, 63, 65
High Courts21 May 1907
Rajani Kanta Biswas Vs Ekkowri Das
Calcutta High Court · (1907) ILR (Cal) 689
Bengal Tenancy Act, 1885 — Section 87
High Courts20 May 1907
Jogendra Chandra Sen Vs Wazidunnissa Khatun
Calcutta High Court · (1907) ILR (Cal) 860
High Courts18 May 1907Disposed Of
Babu and Another Vs Anjora Kunwar
Allahabad High Court · (1907) ILR (All) 638
Limitation Act, 1963 — Section 5
High Courts17 May 1907
Rustun Gazi Vs Tara Prosanna Chowdhuri and Another
Calcutta High Court · (1907) 05 CAL CK 0035
High Courts17 May 1907
Corporation of Calcutta Vs Imadul Huq
Calcutta High Court · (1907) ILR (Cal) 844
Calcutta Municipal Act, 1899 — Section 341, 841
High Courts17 May 1907
Gopi Chand Bothra Vs Kasimunnessa Khatun
Calcutta High Court · (1907) ILR (Cal) 836
High Courts17 May 1907
Kolha Koer Vs Muneswar Tewari
Calcutta High Court · (1907) ILR (Cal) 840
Criminal Procedure Code, 1898 (CrPC) — Section 145, 145(1), 145(2), 146
High Courts17 May 1907
Emperor Vs Raju Ahilaji
Bombay High Court · (1907) 9 BOMLR 730
Criminal Procedure Code, 1898 (CrPC) — Section 342
High Courts17 May 1907Allowed
Beti Jeo Vs Sham Bihari Lal
Allahabad High Court · (1907) ILR (All) 574
High Courts15 May 1907
Hari Mohan Misser Vs Surendra Narayan Singh
Calcutta High Court · (1907) ILR (Cal) 718
Bengal Tenancy Act, 1885 — Section 23
High Courts15 May 1907
Nandu Sahu and Others Vs Ram Lakhan Singh and Others
Calcutta High Court · 2 Ind. Cas. 633a
High Courts15 May 1907
Annada Pershad Panja Vs Prasannamoyi Dasi
Calcutta High Court · (1907) ILR (Cal) 711
High Courts15 May 1907Dismissed
Annanda Pershad Panja Vs Prasannamoyi Dasi
Bombay High Court · (1907) 9 BOMLR 743
Limitation Act, 1877 — Article 95
High Courts15 May 1907Dismissed
Babu Har Shankar Partab Singh Vs Lal Raghuraj Singh
Bombay High Court · (1907) 9 BOMLR 757
Civil Procedure Code, 1908 (CPC) — Section 13Oudh Estates Act, 1869 — Section 33
High Courts15 May 1907Allowed
Hari Mohun Misser Vs Surendra Narayan Singh
Bombay High Court · (1907) 9 BOMLR 750