High Courts02 Apr 1910
Sheonandan Singh and Others Vs Achhabar Singh and Others
Allahabad High Court · 6 Ind. Cas. 190
JUDGMENT DATABASE
Search 12,22,691 Indian judgments.
12,22,691 judgments in All Courts · page 60,357 of 61,135
High Courts01 Apr 1910
Thimmakke and Others Vs Akku and Another
Madras High Court · (1911) ILR (Mad) 481 : 7 Ind. Cas. 153
High Courts01 Apr 1910
Sankaralinga Maistry Vs Poonamalai Maistry and Another
Madras High Court · 6 Ind. Cas. 423
High Courts01 Apr 1910
Padmanabaya and Others Vs Ranga and Others
Madras High Court · 6 Ind. Cas. 447
Transfer of Property Act, 1882 — Section 111(g), 2(c)
High Courts01 Apr 1910
Buddhimanta Pramanik and Others Vs Sarat Chandra Banerjee
Calcutta High Court · 6 Ind. Cas. 147
Bengal Tenancy Act, 1885 — Section 155, 89
High Courts01 Apr 1910Dismissed
Hari Narain Banerjee Vs Kusum Kumari Dasi
Calcutta High Court · (1910) ILR (Cal) 589
Registration Act, 1908 — Section 17Transfer of Property Act, 1882 — Section 85Civil Procedure Code, 1908 (CPC) — Section 43
High Courts01 Apr 1910
Raja Inderjit Pertap Bahadur Sahi Vs Mohunt Krishna Doyal Gir and Another
Calcutta High Court · 6 Ind. Cas. 277
High Courts01 Apr 1910
Hari Narain Banerji Vs Shama Sundari Dasi
Calcutta High Court · 6 Ind. Cas. 159
Civil Procedure Code, 1908 (CPC) — Section 43Registration Act, 1908 — Section 17, 17(n)Transfer of Property Act, 1882 — Section 74, 85
High Courts01 Apr 1910
Maganlal Bhukandas Sheth Vs Thakurdas Vrijbhukhandas
Bombay High Court · (1910) 12 BOMLR 513
Limitation Act, 1908 — Article 48(II)
High Courts01 Apr 1910
Magan Lal Bhukan Das Sheth Vs Thakurdas Vrijbhukhandas
Bombay High Court · 7 Ind. Cas. 447
Limitation Act, 1963 — Article 48(II), 49
High Courts01 Apr 1910Dismissed
Nawab Mohammad Ibrahim Khan Vs Ahmad Said Khan and Another
Allahabad High Court · 6 Ind. Cas. 219
High Courts01 Apr 1910Dismissed
Musammat Dhanvanta and Another Vs Banarsi Lal and Others
Allahabad High Court · 6 Ind. Cas. 191
High Courts01 Apr 1910
Gandrapu Sinayya Vs Koppineni Venkataratnam and Others
Madras High Court · 6 Ind. Cas. 701
High Courts01 Apr 1910
Nalupurakkal Tarwad Karnavan Syyali Vs Kakki Mutaliar and Others
Madras High Court · 6 Ind. Cas. 397
High Courts01 Apr 1910
Gutta Bapineedu Vs Gutta Venkayya
Madras High Court · 7 Ind. Cas. 795 : (1911) 21 MLJ 82
High Courts01 Apr 1910
Vuppulri Tatayya alias Veeranna Vs Garimilla Ramakrishnamma and Others
Madras High Court · (1911) ILR (Mad) 288
High Courts01 Apr 1910
Padmanabhaya and Others Vs Ranga and Others
Madras High Court · (1911) ILR (Mad) 161 : (1910) 20 MLJ 930
Transfer of Property Act, 1882 — Section 112
High Courts01 Apr 1910
Vappuluri Tatayya alias Veeranna Vs Garinalla Ramakrishnamma and Others
Madras High Court · 6 Ind. Cas. 240(1)
High Courts31 Mar 1910Allowed
Hoorbai Vs Aishabai
Bombay High Court · (1910) 12 BOMLR 457
Civil Procedure Code, 1908 (CPC) — Section 66Evidence Act, 1872 — Section 115