High Courts31 Mar 1910
Rani Dasi and Another Vs Asuthsh Roy Chowdhury and Others
Calcutta High Court · 6 Ind. Cas. 206
JUDGMENT DATABASE
Search 12,22,691 Indian judgments.
12,22,691 judgments in All Courts · page 60,358 of 61,135
High Courts31 Mar 1910
Vala Subramania Pillai Vs Sankara Subbu Naidu and Others
Madras High Court · 7 Ind. Cas. 859
High Courts30 Mar 1910
Kishori Lal Jaini Vs The Corporation of Calcutta
Calcutta High Court · 6 Ind. Cas. 172
Calcutta Municipal Act, 1923 — Section 102(1)(c), 391
High Courts30 Mar 1910
Tringani Dasi Vs Krishna Lal Dey and Others
Calcutta High Court · 6 Ind. Cas. 157
Land Acquisition Act, 1894 — Section 32, 54
High Courts30 Mar 1910
Kissori Lal Jaini Vs The Corporation of Calcutta
Calcutta High Court · (1910) ILR (Cal) 585
Calcutta Municipal Act, 1923 — Section 102(1)(c), 391
High Courts30 Mar 1910
Baikuntha Nath Roy Vs Sheikh Nura and Another
Calcutta High Court · 6 Ind. Cas. 196
High Courts30 Mar 1910
Rai Jatindra Nath Chowdhury Vs Sarfaraz Meah and Others
Calcutta High Court · 6 Ind. Cas. 214
High Courts30 Mar 1910
Venkaraju Venkatasami and Another Vs Emperor
Madras High Court · 7 Ind. Cas. 176
Penal Code, 1860 (IPC) — Section 465
High Courts30 Mar 1910
In Re: Rangasami Naidu
Madras High Court · (1910) 20 MLJ 568
Penal Code, 1860 (IPC) — Section 166
High Courts30 Mar 1910
Ayya Pattar's son Narayana Pattar Vs Easwara Mangalath Madath Thethi Brahmani Amma and Others
Madras High Court · 6 Ind. Cas. 724
High Courts29 Mar 1910Allowed
Jagannath Raghunath Vs Narayan L. Shethi
Bombay High Court · (1910) 12 BOMLR 545
High Courts27 Mar 1910
Raj Gir Sahay Vs Ishwardhari Singh and Others Ishwardhari Singh and Others Vs Raj Gir Sahay
Calcutta High Court · 5 Ind. Cas. 660
Evidence Act, 1872 — Section 65(c)Limitation Act, 1963 — Article 179
High Courts24 Mar 1910
P.L.S.A.R.S. Chettiappa Chettiar Vs N. Periasami Thevan and Another
Madras High Court · 7 Ind. Cas. 810
High Courts24 Mar 1910
P.L.S.A.R.S. Chettiappa Chettiar Vs N. Periasami Thevan and another
Madras High Court · (1910) 20 MLJ 979