High Courts13 Jan 1910Disposed Of
Gajadhar Rai and Others Vs Ramlakhan Rai and Others
Allahabad High Court · 5 Ind. Cas. 273
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, 43
JUDGMENT DATABASE
Search 12,22,213 Indian judgments.
12,22,213 judgments in All Courts · page 60,360 of 61,111
High Courts12 Jan 1910
Duvvada Hari Kristna Chowdhary and Davvada Parasu Ramayya Chowdary alias Narayana Chowdary Vs Sripada Venkata Lakshmi Narayana Pantulu and Others
Madras High Court · 5 Ind. Cas. 491
High Courts12 Jan 1910
Her Highness Matusri Jijoyamba Bai Sahiba by her Duly Authorzed Agent Baluswami Bhattugoswami Vs Vengalakshmi Ammal and Others
Madras High Court · 5 Ind. Cas. 827
High Courts12 Jan 1910Dismissed
Lachmi Narain Sahu Vs Sheikh Abdul Sattar and Another
Allahabad High Court · 5 Ind. Cas. 285
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 4
High Courts12 Jan 1910
Bakhtawa and Another Vs Bhagwana and Another
Allahabad High Court · 5 Ind. Cas. 270
High Courts12 Jan 1910
Syed Farhat Husain and Others Vs Mahomed Ibrahim Ali and Others
Allahabad High Court · 5 Ind. Cas. 325
High Courts12 Jan 1910
Manickam Pillai Vs Audinarayana Pillai and Others
Madras High Court · (1911) ILR (Mad) 47 : (1910) 20 MLJ 407
Transfer of Property Act, 1882 — Section 100
High Courts12 Jan 1910
Duvvada Harikristna Chowdary Vs Sripada Venkata Lakshmi Narayana Pantulu and Others
Madras High Court · (1911) ILR (Mad) 402
High Courts12 Jan 1910
Duvvadu Hari Kistna Chowdury Vs Venkata Lakshmi Narayana Pantulu and Others
Madras High Court · (1910) 20 MLJ 323
High Courts11 Jan 1910
Dijendra Narain Roy Vs Purnendu Narain Roy and Others
Calcutta High Court · 5 Ind. Cas. 171
High Courts11 Jan 1910
Maharajah Bahadur Sir Prodyote Kumar Tagore, Kt. Vs Rakhal Chandra Sarkar and Others
Calcutta High Court · 5 Ind. Cas. 243
High Courts11 Jan 1910
Rajani Khemtawali Vs Pramatha Nath Chowdhry
Calcutta High Court · (1910) ILR (Cal) 287
Criminal Procedure Code, 1898 (CrPC) — Section 435Eastern Bengal and Assam Disorderly Houses Act, 1907 — Section 2
High Courts11 Jan 1910
Gour Mohan ghose and Others Vs Chandi Charan Ghose and Others
Calcutta High Court · 5 Ind. Cas. 158
Bengal Tenancy Act, 1885 — Section 153, 193Civil Procedure Code, 1908 (CPC) — Section 115
High Courts11 Jan 1910
Pradyaote Kumar Tagore Vs Gopi Krishna Mandal
Calcutta High Court · (1910) ILR (Cal) 322
Bengal Patni Taluks Regulation, 1819 — Section 11
High Courts11 Jan 1910
Rajani Khemtawali and Kamini Baisnabi Vs Emperor
Calcutta High Court · 5 Ind. Cas. 323
Criminal Procedure Code, 1898 (CrPC) — Section 435, 439Eastern Bengal and Assam Disorderly Houses Act, 1907 — Section 2, 2(b), 3, 4, 5(c)
High Courts11 Jan 1910
Abbas Khan and Others Vs Nibarani Dassi and Another
Calcutta High Court · 5 Ind. Cas. 261
Civil Procedure Code, 1882 — Section 551Civil Procedure Code, 1908 (CPC) — Section 152
High Courts11 Jan 1910
Mofizuddin Sardar Vs Ashutosh Chukerbutty
Calcutta High Court · 5 Ind. Cas. 189
Bengal Tenancy Act, 1885 — Section 159, 161, 167
High Courts11 Jan 1910
Guruvappa Chetty Vs Srinivasa Row and Others
Madras High Court · 6 Ind. Cas. 680
Limitation Act, 1963 — Article 11
High Courts11 Jan 1910
A.N. Ramasami Aiyer and Another Vs Veerappa Chetti and Others
Madras High Court · (1910) ILR (Mad) 423 : (1910) 20 MLJ 308
High Courts10 Jan 1910
Bahadur Vs Raghunandan Chowdhury and Others
Calcutta High Court · 5 Ind. Cas. 266
Bengal Tenancy Act, 1885 — Section 111, 111A, 50