High Courts07 Jan 1910
Chaturbhuj Narain Singh and Others Vs Tara Kumri and Another
Calcutta High Court · 5 Ind. Cas. 193
JUDGMENT DATABASE
Search 12,22,105 Indian judgments.
12,22,105 judgments in All Courts · page 60,356 of 61,106
High Courts07 Jan 1910
Musammat Maktula and Another Vs Kauleshwar Misra and Others
Allahabad High Court · 5 Ind. Cas. 482
Specific Relief Act, 1877 — Section 9
High Courts07 Jan 1910
Arayil Kali Amma and Others Vs Palappakkara Manakal and Others
Madras High Court · (1910) 20 MLJ 347
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 11, 108
High Courts06 Jan 1910
Broja Gopal Mukherjee Vs Abinash Chandra Biswas and Others
Calcutta High Court · 5 Ind. Cas. 127
High Courts06 Jan 1910
Surendra Nath Roy and others Vs Krishna Sakhi Dasi and others
Calcutta High Court · (1910) 01 CAL CK 0045
High Courts06 Jan 1910
Brojo Sundar Roy Chowdhury Vs Moti Lal Mojumdar
Calcutta High Court · 5 Ind. Cas. 493
Civil Procedure Code, 1908 (CPC) — Section 102, 103
High Courts06 Jan 1910
Lakhi Narayan Ghose Vs Emperor
Calcutta High Court · (1910) ILR (Cal) 221
Criminal Procedure Code, 1898 (CrPC) — Section 190(1)(c)
High Courts06 Jan 1910Allowed
Brijpal Saran and Others Vs Emperor
Allahabad High Court · 5 Ind. Cas. 180
High Courts05 Jan 1910
Regulla Jogayya and Gundu Agastesvarudu Vs N. Vencatarathnamma and Others
Madras High Court · (1910) ILR (Mad) 492 : 5 Ind. Cas. 271
High Courts05 Jan 1910
Babu Surajdeo Narain Vs M.H. Mackenzie
Calcutta High Court · 5 Ind. Cas. 254
Road Cess Act, 1871 — Section 4
High Courts05 Jan 1910Dismissed
Rameshar Das Vs Emperor
Allahabad High Court · 5 Ind. Cas. 697
Stamp Act, 1899 — Section 27, 64(a)
High Courts05 Jan 1910Disposed Of
Kashi Ram and Others Vs Musammat Amri and Others
Allahabad High Court · 5 Ind. Cas. 207
High Courts05 Jan 1910Allowed
Pandit Ram Krishna Vs Shiam Chand and Others
Allahabad High Court · 5 Ind. Cas. 278
High Courts05 Jan 1910Dismissed
Pandit Sadanand Pande Vs Syed Ali Jan and Others
Allahabad High Court · 5 Ind. Cas. 288
High Courts05 Jan 1910
Ramaswamy minor by his Next friend Mookayi alias Karuppayi and Others Vs Muniandy Servai
Madras High Court · 5 Ind. Cas. 343
High Courts05 Jan 1910
Reyelle Jogayya Vs Nimma Shekai Venkataratnamma and Another
Madras High Court · (1910) 20 MLJ 412