High Courts09 Apr 1910
Patakdhari Rai Vs Mankaran Rai and Another
Allahabad High Court · 6 Ind. Cas. 205
Civil Procedure Code, 1908 (CPC) — Section 108
JUDGMENT DATABASE
Search 12,22,691 Indian judgments.
12,22,691 judgments in All Courts · page 60,355 of 61,135
High Courts09 Apr 1910
Hemraj Vs Emperor
Allahabad High Court · 6 Ind. Cas. 250
Penal Code, 1860 (IPC) — Section 215, 420
High Courts08 Apr 1910
R.D. Mehta Vs Gadadhar Rai and Others
Calcutta High Court · 7 Ind. Cas. 198
Transfer of Property Act, 1882 — Section 108
High Courts08 Apr 1910Allowed
R.D. Mehta Vs Gadadhar Rai
Calcutta High Court · (1910) ILR (Cal) 683
Transfer of Property Act, 1882 — Section 108
High Courts08 Apr 1910Allowed
Vithappa Kasha Hegde Vs Savitri Ganap Bhatta
Bombay High Court · (1910) 12 BOMLR 487
Privy Council08 Apr 1910
Ganesha Row Vs Tuljaram Row and another
Privy Council · (1913) 36 ILRPC 295 : (1913) 40 IndApp 132
High Courts08 Apr 1910Allowed
Pandit Channu Dat Vyas Vs Babu Nandan
Allahabad High Court · 6 Ind. Cas. 223
Civil Procedure Code, 1908 (CPC) — Section 9
High Courts08 Apr 1910
Rangasawmi Iyengar Vs Annathurai Iyengar and Others
Madras High Court · (1910) 20 MLJ 852
High Courts07 Apr 1910
The Secretary of State for India in Council Vs Pisipati Sunkarayya and Others
Madras High Court · (1911) ILR (Mad) 493
High Courts07 Apr 1910
U.C. Krishna Bhatta Vs The Secretary of State for India in Council
Madras High Court · (1913) 25 MLJ 161
High Courts07 Apr 1910
Reverend P.G. Simon and Others Vs Thuraimuthu Kadamban and Others
Madras High Court · 6 Ind. Cas. 419
High Courts07 Apr 1910
A. Venkatasawmy Chetty Vs Suppa Pillai
Madras High Court · 6 Ind. Cas. 382
Registration Act, 1908 — Section 17(d)
High Courts07 Apr 1910
The Secretary of State for India in Council Vs Pisipati Sankarayya and Others
Madras High Court · (1910) 20 MLJ 794
High Courts07 Apr 1910
Venkatasami Chetti Vs Suppa Pillai
Madras High Court · (1911) ILR (Mad) 90
Registration Act, 1908 — Section 17
High Courts07 Apr 1910
Arakkal Muttukalel Ummathi Ummathi Vs Erambathil Kunhamad and Others
Madras High Court · 7 Ind. Cas. 801
High Courts06 Apr 1910
Ravutu Adinarayanamma Vs Sahukara Syed Murtuza Saheb and Others
Madras High Court · 7 Ind. Cas. 571
High Courts06 Apr 1910
Hormasji Kharsetji Sethna Vs Dhanjishaw Ratanji Lalcaca
Bombay High Court · (1910) 12 BOMLR 569
High Courts06 Apr 1910Dismissed
Persottam Patak and Others Vs Sheo Shanker Kolapuri and Others
Allahabad High Court · 6 Ind. Cas. 163