High Courts01 Feb 1910
Babbon Sheik Vs Emperor
Calcutta High Court · (1910) ILR (Cal) 340
Criminal Procedure Code, 1898 (CrPC) — Section 148, 202, 429Penal Code, 1860 (IPC) — Section 147
JUDGMENT DATABASE
Search 12,22,177 Indian judgments.
12,22,177 judgments in All Courts · page 60,353 of 61,109
High Courts01 Feb 1910
Arman Gazi and Others Vs Krishna Chandra Nandi
Calcutta High Court · 5 Ind. Cas. 383
High Courts01 Feb 1910Dismissed
Ajudhia Prashad and Another Vs Jodha Singh and Another
Allahabad High Court · 5 Ind. Cas. 659
High Courts01 Feb 1910Dismissed
Imam-Ud-Din and Another Vs Sadarat Rai
Allahabad High Court · 5 Ind. Cas. 897
High Courts01 Feb 1910
Kambinayani Javvaji Timmaji Amma Garu and Others Vs Kambinayani Javvajee Subbaraju Nayanivaru and Others
Madras High Court · (1910) ILR (Mad) 473 : (1910) 20 MLJ 204
High Courts01 Feb 1910
The Advocate-General of Madras Vs A.L.A.R. Arunachelam Chettiar
Madras High Court · (1910) 20 MLJ 387
Councils Act, 1861 — Section 22
High Courts31 Jan 1910
Kishore Chandra Banerjee Vs Ram Charan Bhattacharya and Others
Calcutta High Court · 5 Ind. Cas. 388
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 4
High Courts31 Jan 1910Dismissed
Joshi Narbadashankar Hurjivan Vs Mathuradas Gokuldas
Bombay High Court · (1910) 12 BOMLR 1058
Contract Act, 1872 — Section 57
High Courts31 Jan 1910
Abbas Hussain Vs Ashfaq Ahmad and Others
Allahabad High Court · 6 Ind. Cas. 282
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 20
High Courts29 Jan 1910
Reaz-ud-din Shaikh and Others Vs Emperor
Calcutta High Court · 6 Ind. Cas. 251
High Courts29 Jan 1910Allowed
Seth Nemi Chand Vs Ganesh
Allahabad High Court · 5 Ind. Cas. 503
Transfer of Property Act, 1882 — Section 58
High Courts28 Jan 1910
Debendra Nath Goswami and Another Vs Khirode Chandra Bandopadhya
Calcutta High Court · 5 Ind. Cas. 272
Civil Procedure Code, 1882 — Section 365Transfer of Property Act, 1882 — Section 90
High Courts28 Jan 1910
Tulshi Makhania Vs Secretary of State for India in Council
Calcutta High Court · 6 Ind. Cas. 543
High Courts28 Jan 1910Allowed
Gulba Vs Basanta and Others
Allahabad High Court · 5 Ind. Cas. 547
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 25, 30Specific Relief Act, 1877 — Section 42
High Courts28 Jan 1910Allowed
Babu Nandan Pat Tewari Vs Radha Keshun Kalwar and Others
Allahabad High Court · 5 Ind. Cas. 664
Uttar Pradesh Land Revenue Act, 1901 — Section 118
High Courts28 Jan 1910
Anantarama Madyastha Vs Mandarthi Shrinivasa Adiga and Another
Madras High Court · 7 Ind. Cas. 267
High Courts27 Jan 1910
Adhar Mandal and Others Vs Keshab Chandra Mana
Calcutta High Court · 5 Ind. Cas. 483