High Courts05 Feb 1910Allowed
Nandan Parshad Vs Ajudhia Parshad
Allahabad High Court · 5 Ind. Cas. 413
Contract Act, 1872 — Section 69
JUDGMENT DATABASE
Search 12,22,177 Indian judgments.
12,22,177 judgments in All Courts · page 60,351 of 61,109
High Courts05 Feb 1910Dismissed
Durga Dutt Joshi Vs Ganesh Dutt Joshi and Another
Allahabad High Court · 5 Ind. Cas. 400
High Courts04 Feb 1910
Ganga Rai and Others Vs Gudar Rai and Others
Calcutta High Court · 5 Ind. Cas. 499
Civil Procedure Code, 1908 (CPC) — Section 102, 103, 158
High Courts04 Feb 1910
Anath Nath Maitra Vs Kumar Keshab Narain Roy and Others
Calcutta High Court · 5 Ind. Cas. 487
High Courts04 Feb 1910Dismissed
Babu Sheo Pargas Singh and Others Vs Nawab Singh and Others
Allahabad High Court · 5 Ind. Cas. 496
Civil Procedure Code, 1882 — Section 244
High Courts04 Feb 1910Dismissed
Kesho Ram Singh and Another Vs Musammat Ram Kunwar
Allahabad High Court · 5 Ind. Cas. 590
Succession Certificate Act, 1889 — Section 8
High Courts04 Feb 1910Allowed
Musammat Dulari Vs Mulchand and Others
Allahabad High Court · 5 Ind. Cas. 384
High Courts04 Feb 1910
Nathamuri Narayana Aiyangar Vs T.K. Balasubramania Iyer
Madras High Court · 7 Ind. Cas. 797(1)
High Courts04 Feb 1910
Mayan Thariyakath Kathijakutti Umma and Another Vs Ithikamparambil Kuthussa and Others
Madras High Court · (1910) 20 MLJ 415
High Courts03 Feb 1910
Emperor Vs Kashinath Bagaji Sali
Bombay High Court · (1910) 12 BOMLR 226
Criminal Procedure Code, 1898 (CrPC) — Section 222, 234, 403
High Courts03 Feb 1910
The Baptist Missionary Society of India Vs Horiah Behara and Others
Madras High Court · 5 Ind. Cas. 972
High Courts03 Feb 1910
Garapaty Venkatarayudu, by next Friend, Kamma Butchi Pattabhiramaya Vs Butchu Venkatarayudu and Another
Madras High Court · (1910) 20 MLJ 759
High Courts03 Feb 1910
Sammantha Gramany and Others Vs Devasikamany Gramany and Others
Madras High Court · (1910) 20 MLJ 364
High Courts02 Feb 1910
Kanagasabai Vs Ramamani Ramamani Vs Kanagasabai
Madras High Court · 5 Ind. Cas. 468
High Courts02 Feb 1910
Gorigala Pitchi Naidu and Others Vs Valllur Veeriah and Others
Madras High Court · 5 Ind. Cas. 853
High Courts02 Feb 1910
Subramania Mudaly and Others Vs Valu and Another
Madras High Court · (1911) ILR (Mad) 68
High Courts02 Feb 1910
Raghuraj Singh Vs Maharaj Lal and Others
Calcutta High Court · 5 Ind. Cas. 341