High Courts06 Apr 1910Dismissed
Persottam Patak and Others Vs Sheo Shanker Kolapuri and Others
Allahabad High Court · 6 Ind. Cas. 163
JUDGMENT DATABASE
Search 12,22,613 Indian judgments.
12,22,613 judgments in All Courts · page 60,352 of 61,131
High Courts06 Apr 1910
Karnam Venkatakrishna Pillai Vs Appana Muthialu Reddy and Another
Madras High Court · (1910) 20 MLJ 821
High Courts06 Apr 1910
T.S. Ayirantha Chetty Vs Aramanathochi and Others
Madras High Court · (1911) 21 MLJ 73
High Courts06 Apr 1910
Subbu Shettethi and Others Vs Krishnacharya and Others
Madras High Court · (1911) 21 MLJ 159
High Courts06 Apr 1910
Sankarappa Naiken Vs The Secretary of State for India in Council
Madras High Court · (1910) 20 MLJ 977
High Courts05 Apr 1910
Felaram Roy and Others Vs Bagalanand Banerjee
Calcutta High Court · 6 Ind. Cas. 207
High Courts05 Apr 1910Disposed Of
Muhammad Nasar-ullah Khan Vs Muhammad Ishaq Khan
Allahabad High Court · 6 Ind. Cas. 833
Uttar Pradesh Land Revenue Act, 1901 — Section 117, 125
High Courts05 Apr 1910Dismissed
Masihullah Vs Dakhini Din and Another
Allahabad High Court · 6 Ind. Cas. 169
High Courts05 Apr 1910
The Secretary of State for India in Council Vs Musammat Shaman Tawaif
Allahabad High Court · 6 Ind. Cas. 210
Penal Code, 1860 (IPC) — Section 373
High Courts05 Apr 1910Dismissed
Permanand and Others Vs Jagat Narain
Allahabad High Court · 6 Ind. Cas. 162
High Courts05 Apr 1910
Girraj Singh and Others Vs Raghubans Kuar and Others
Allahabad High Court · 6 Ind. Cas. 878
Limitation Act, 1877 — Article 61
High Courts05 Apr 1910
In Re: K. Narayan Nair
Madras High Court · 6 Ind. Cas. 409
Penal Code, 1860 (IPC) — Section 193
High Courts04 Apr 1910
Golam Hossein Cassim Arif Vs Fatima Begum
Calcutta High Court · 6 Ind. Cas. 300
High Courts04 Apr 1910
Gopendra Chandra Mitter and Another Vs Taraprasanna Mukerjee
Calcutta High Court · 7 Ind. Cas. 790
Village Chaukidari Act, 1870 — Section 49
High Courts04 Apr 1910Dismissed
Gopendra Chandra Mitter Vs Taraprasanna Mukerjee
Calcutta High Court · (1910) ILR (Cal) 598
High Courts04 Apr 1910Dismissed
Ram Chandra Singh Vs Bhikhambar Singh
Calcutta High Court · (1910) ILR (Cal) 674
High Courts04 Apr 1910
Ram Chandra Singh and Others Vs Raja Sri Sri Bhikambar Singh
Calcutta High Court · 6 Ind. Cas. 339
High Courts04 Apr 1910Dismissed
Narayan Shridhar Date Vs Pandurang Bapuji Date
Bombay High Court · (1910) 12 BOMLR 471
Administrator Generals Act, 1963 — Section 36Succession Act, 1925 — Section 187
High Courts04 Apr 1910
In Re: Sub-Divisional Magistrate and 2nd Grade Pleader
Madras High Court · (1910) 20 MLJ 498
High Courts04 Apr 1910
Muniswami Chetty Vs Maruthammal and Others
Madras High Court · 7 Ind. Cas. 176(1)