High Courts17 Jan 1910Dismissed
Jugdip Narain Singh Vs Jokhan Ahir and Others
Allahabad High Court · 5 Ind. Cas. 256
JUDGMENT DATABASE
Search 12,22,105 Indian judgments.
12,22,105 judgments in All Courts · page 60,354 of 61,106
High Courts17 Jan 1910
Ramasami Pillai Vs Muthu Chetti and Others
Madras High Court · (1911) ILR (Mad) 53
Transfer of Property Act, 1882 — Section 134
High Courts16 Jan 1910
Kolakott Kunhamabu and Others Vs Kottayath Kizhakke Kovilakath Kerala Varma Valia Rajah Avergal (died) and Others
Madras High Court · (1911) 21 MLJ 56
High Courts15 Jan 1910Dismissed
Arthur Flowers Vs Minnie Flowers
Allahabad High Court · 5 Ind. Cas. 871
High Courts15 Jan 1910Dismissed
Kashi Kunbi and Another Vs Sumer Kunbi and Another
Allahabad High Court · 5 Ind. Cas. 234
High Courts14 Jan 1910
Nistarini Dasi Vs Kazim Ali
Calcutta High Court · 7 Ind. Cas. 258
Transfer of Property Act, 1882 — Section 89
High Courts13 Jan 1910Allowed
Tajamal Ali and Another Vs Mussud Ali and Others
Calcutta High Court · (1910) 01 CAL CK 0056
High Courts13 Jan 1910
Ram Lal Singh and Others Vs Maharaja Paswati Bejoypati Gajpati
Calcutta High Court · 5 Ind. Cas. 146
Transfer of Property Act, 1882 — Section 90
High Courts13 Jan 1910
Sheikh Sohali Vs Emperor
Calcutta High Court · 5 Ind. Cas. 773
Penal Code, 1860 (IPC) — Section 114, 302
High Courts13 Jan 1910
Sukha Sindhu Sanyal Vs Jogeswar Bhattacharjee
Calcutta High Court · 5 Ind. Cas. 480
High Courts13 Jan 1910
In Re: Kali Prasanna Chowdhury and Another Mukhters
Calcutta High Court · 5 Ind. Cas. 727
Legal Practitioners Act, 1879 — Section 12
High Courts13 Jan 1910Disposed Of
Gajadhar Rai and Others Vs Ramlakhan Rai and Others
Allahabad High Court · 5 Ind. Cas. 273
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, 43
High Courts12 Jan 1910
Duvvada Hari Kristna Chowdhary and Davvada Parasu Ramayya Chowdary alias Narayana Chowdary Vs Sripada Venkata Lakshmi Narayana Pantulu and Others
Madras High Court · 5 Ind. Cas. 491
High Courts12 Jan 1910
Her Highness Matusri Jijoyamba Bai Sahiba by her Duly Authorzed Agent Baluswami Bhattugoswami Vs Vengalakshmi Ammal and Others
Madras High Court · 5 Ind. Cas. 827
High Courts12 Jan 1910Dismissed
Lachmi Narain Sahu Vs Sheikh Abdul Sattar and Another
Allahabad High Court · 5 Ind. Cas. 285
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 4
High Courts12 Jan 1910
Bakhtawa and Another Vs Bhagwana and Another
Allahabad High Court · 5 Ind. Cas. 270
High Courts12 Jan 1910
Syed Farhat Husain and Others Vs Mahomed Ibrahim Ali and Others
Allahabad High Court · 5 Ind. Cas. 325
High Courts12 Jan 1910
Manickam Pillai Vs Audinarayana Pillai and Others
Madras High Court · (1911) ILR (Mad) 47 : (1910) 20 MLJ 407
Transfer of Property Act, 1882 — Section 100
High Courts12 Jan 1910
Duvvada Harikristna Chowdary Vs Sripada Venkata Lakshmi Narayana Pantulu and Others
Madras High Court · (1911) ILR (Mad) 402