High Courts20 Jan 1910Allowed
Sakharam Hari Vs Laxmipriya Tirtha Swami
Bombay High Court · (1910) 12 BOMLR 157
Limitation Act, 1877 — Article 131
JUDGMENT DATABASE
Search 12,22,067 Indian judgments.
12,22,067 judgments in All Courts · page 60,350 of 61,104
High Courts20 Jan 1910
In Re: Rachappa Tippanna
Bombay High Court · (1910) 12 BOMLR 229
Criminal Procedure Code, 1898 (CrPC) — Section 201, 203Penal Code, 1860 (IPC) — Section 211
High Courts20 Jan 1910Dismissed
Chingan Gir and Another Vs Babu Lal
Allahabad High Court · 5 Ind. Cas. 322
Transfer of Property Act, 1882 — Section 76(e)
High Courts20 Jan 1910
Shugan Chand Vs Ramjas
Allahabad High Court · 5 Ind. Cas. 292
Limitation Act, 1877 — Article 179(4)(II)
High Courts20 Jan 1910
Natla Bapiraju Vs Puram Achuta Rajaju and Another
Madras High Court · (1910) 20 MLJ 337
High Courts20 Jan 1910
Alagirisami Naicken Vs Emperor
Madras High Court · (1910) 01 MAD CK 0003
Criminal Procedure Code, 1898 (CrPC) — Section 337
High Courts19 Jan 1910
Cotha Krishnaswami Chetty Vs Thatha Seetharam Chetty and Another
Madras High Court · 5 Ind. Cas. 374
High Courts19 Jan 1910
G. Narainsawmy Naidu Garu Vs Yerramali Ram Krishnaya, Sunkara Sobhanadri, Bulusu Krishnaya and Mandapaka Vencatasubrayudu
Madras High Court · (1910) ILR (Mad) 499 : 5 Ind. Cas. 479
High Courts19 Jan 1910
Varanasi Seethamma Vs Sreshtalur Vijiaraghava Charyulu and Others
Madras High Court · 5 Ind. Cas. 940
High Courts19 Jan 1910
The Sessions Judge Vs Sundara Singh
Madras High Court · 6 Ind. Cas. 308
Criminal Procedure Code, 1898 (CrPC) — Section 180, 188
High Courts19 Jan 1910
Rathnasabapathi Pillai and Others Vs G. Ramasami Aiyar
Madras High Court · (1910) ILR (Mad) 452 : 5 Ind. Cas. 630 : (1910) 20 MLJ 301
High Courts19 Jan 1910
Gopi Krishna Mandal Vs Ram Lal Mandal and Others
Calcutta High Court · 5 Ind. Cas. 524
High Courts19 Jan 1910
Trilochan Neogi Vs Ibrahim Dunan
Calcutta High Court · 6 Ind. Cas. 158
Lunatics Act, 1858 — Section 14
High Courts19 Jan 1910
Har Lal Raut and Another Vs Jai Lal Raut and Another
Calcutta High Court · 5 Ind. Cas. 291
High Courts19 Jan 1910Allowed
Emperor Vs Mulji Damodardas
Bombay High Court · (1910) 12 BOMLR 122
Bombay Municipal Corporation Act, 1888 — Section 390, 390(1)
High Courts19 Jan 1910Dismissed
Emperor Vs Balvantrao Anantrao
Bombay High Court · (1910) 12 BOMLR 124
Bombay Abkari Act, 1878 — Section 43(b)
High Courts19 Jan 1910Allowed
Emperor Vs Raja Bahadur Shivlal Motilal
Bombay High Court · (1910) 12 BOMLR 126
Bombay Municipal Corporation Act, 1888 — Section 377
High Courts19 Jan 1910Dismissed
Sheo Saran Lal Vs Emperor
Allahabad High Court · 5 Ind. Cas. 896
Criminal Procedure Code, 1898 (CrPC) — Section 233Penal Code, 1860 (IPC) — Section 408, 467