High Courts04 May 1910
Lala Anant Parshad and Another Vs Sri Maharajah Perbhu Narain Singh Kashi Naresh
Allahabad High Court · 6 Ind. Cas. 456
Transfer of Property Act, 1882 — Section 3
JUDGMENT DATABASE
Search 12,22,691 Indian judgments.
12,22,691 judgments in All Courts · page 60,348 of 61,135
High Courts04 May 1910
Kolathathul Illath Vishun Nambudri, Karnavan of his Tarward Vs Meloothedathil Chulayakkan Akkamma
Madras High Court · 6 Ind. Cas. 583
High Courts04 May 1910
Parapurath Kalliani Amma Vs A. Chinnan Alias Mammad Rowthen
Madras High Court · 7 Ind. Cas. 565
Transfer of Property Act, 1882 — Section 114
High Courts04 May 1910
In Re: Periasawmi Kangani
Madras High Court · 6 Ind. Cas. 503
Penal Code, 1860 (IPC) — Section 363
High Courts04 May 1910
Gangadhara Padayachi and Others Vs Velayada Pillai and Others
Madras High Court · 6 Ind. Cas. 358
High Courts04 May 1910
Kolathathil Illatt Vishnu Nambudri, Karnavan of his Tarwad Vs Meloothedathil Chulayakkari Akkamma
Madras High Court · (1910) 20 MLJ 938
High Courts04 May 1910
Pandarathile Alias Vakkayil Raru Nair and Another Vs Naduvile Madathil Vishnu Bharathigal Alias Pakaravur Swamiar and Others
Madras High Court · 7 Ind. Cas. 698
High Courts04 May 1910
M.S.M.S. Meyappa Chetty and Others Vs Perianan Chetty and Others
Madras High Court · 7 Ind. Cas. 217(1)
High Courts03 May 1910
Raghu Nath Das and Others Vs Collector of Dacca
Calcutta High Court · 6 Ind. Cas. 457
Land Acquisition Act, 1894 — Section 18, 6(1)
High Courts03 May 1910
Kamal Kamini Debi Vs H.T.S. Forrest Esquire Chairman of the Howrah Municipality
Calcutta High Court · 6 Ind. Cas. 446
Bengal Municipal Act, 1932 — Section 203
High Courts03 May 1910
Umedulla Sardar Vs Ram Chandra Bhaduri and Another
Calcutta High Court · 6 Ind. Cas. 892
Bengal Tenancy Act, 1885 — Section 103, 106
High Courts03 May 1910
Chandra Kanta Das and Others Vs Ramanath Barman
Calcutta High Court · 6 Ind. Cas. 478
High Courts03 May 1910Dismissed
Baldeo Singh Vs Mardan Singh and Others
Allahabad High Court · 6 Ind. Cas. 425
North Western Provinces Tenancy Act, 1901 — Section 150
High Courts03 May 1910Dismissed
Jai Narain Vs Mitthu Lal and Others
Allahabad High Court · 6 Ind. Cas. 375
High Courts03 May 1910
Nandikolla Gopalan and Others Vs Sri Raja Manyam Mahalakshmi Amma Zemindarini Garu and Others
Madras High Court · 7 Ind. Cas. 8
Transfer of Property Act, 1882 — Section 106, 111
High Courts02 May 1910Allowed
Ramadhin Bania Vs Sewbalak Singh
Calcutta High Court · (1910) ILR (Cal) 714
Civil Procedure Code, 1908 (CPC) — Section 115Criminal Procedure Code, 1898 (CrPC) — Section 195, 439, 476
High Courts02 May 1910
Ramdin Bania Vs Sew Baksh Singh
Calcutta High Court · 6 Ind. Cas. 473
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts02 May 1910Dismissed
Abdul Shakur Vs Abdul Ghafur and Another
Allahabad High Court · 6 Ind. Cas. 358
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22
High Courts30 Apr 1910
Rambaran Upaddhia and Another Vs Kashi Upaddhia and Others
Allahabad High Court · 6 Ind. Cas. 400