High Courts06 May 1910
Agarjan Bibi and Others Vs Panaulla and Others
Calcutta High Court · 6 Ind. Cas. 452
JUDGMENT DATABASE
Search 12,22,691 Indian judgments.
12,22,691 judgments in All Courts · page 60,347 of 61,135
High Courts06 May 1910
Emperor Vs Malu Hiru Bagara
Bombay High Court · (1910) 12 BOMLR 520
Forest Act, 1927 — Section 25(i)
High Courts06 May 1910Dismissed
Babu Baij Nath Singh Vs Gajraj Singh and Others
Allahabad High Court · 6 Ind. Cas. 464
High Courts06 May 1910
Ramasawmy Iyengar Vs Shanmoogam Pillay and Another
Madras High Court · 7 Ind. Cas. 210
Transfer of Property Act, 1882 — Section 108(j)
High Courts06 May 1910
Deenabandu Choudari Vs Vinayaka Doss and Another
Madras High Court · 7 Ind. Cas. 174
High Courts06 May 1910
Govinda Parama Guruvu, Trustee of Sri Radha Kanta Swamy's Temple at Pudabhadra Vs Bothasi Dandasi Pradhanu and Others
Madras High Court · 7 Ind. Cas. 74
High Courts06 May 1910
Ramasawmi Aiyangar Vs Shunmugam Pillai and Another
Madras High Court · (1910) 20 MLJ 739
High Courts06 May 1910
Shunmuga Pallavaran and Others Vs Soosai Udayan and Others
Madras High Court · 7 Ind. Cas. 537
High Courts05 May 1910
Martin and Co. Vs Fakir Chand Sahu and Others
Calcutta High Court · 7 Ind. Cas. 241a
Railways Act, 1890 — Section 77
High Courts05 May 1910
Dewan Amir Hossain Khan and Others Vs Nanhak Chand
Calcutta High Court · 6 Ind. Cas. 424
Civil Procedure Code, 1908 (CPC) — Section 148Court Fees Act, 1870 — Section 28
High Courts05 May 1910Dismissed
Dewan Amir Hossain Khan and Others Vs Babu Nanak Chand and Others
Calcutta High Court · (1910) 05 CAL CK 0037
High Courts05 May 1910Dismissed
Bhagirathi Vs Jokhu Ram Upadhia and Others
Allahabad High Court · 6 Ind. Cas. 465
High Courts05 May 1910
Vidyapurna Thirthaswami Vs Uggannu
Madras High Court · (1911) ILR (Mad) 231
Madras Revenue Recovery Act, 1864 — Section 35
High Courts05 May 1910
Pandiri Bangaram and Others Vs Karumoory Subbaraju and Others
Madras High Court · (1911) ILR (Mad) 159
Transfer of Property Act, 1882 — Section 43
High Courts04 May 1910
Bejoy Chand Mahatap Bahadur Zemindar Vs P.K. Mozumdar--Patnidar
Calcutta High Court · 9 Ind. Cas. 582
Land Acquisition Act, 1894 — Section 18
High Courts04 May 1910
Harendra Lal Roy Vs Purna Chandra Chatterjee and Others
Calcutta High Court · 14 Ind. Cas. 368
High Courts04 May 1910
Jadu Nath Bose Vs Srimati Prem Moni Dasi
Calcutta High Court · 6 Ind. Cas. 414
High Courts04 May 1910Allowed
Mohammad Yakub and Others Vs Emperor
Allahabad High Court · 6 Ind. Cas. 454
Criminal Procedure Code, 1898 (CrPC) — Section 107