High Courts16 May 1910
Megh Raj and Others Vs Hargayan and Others
Allahabad High Court · 7 Ind. Cas. 261(1)
JUDGMENT DATABASE
Search 12,22,691 Indian judgments.
12,22,691 judgments in All Courts · page 60,345 of 61,135
High Courts14 May 1910
Babu Sheo Singh and Others Vs Babu Birbhadur Singh
Allahabad High Court · 6 Ind. Cas. 707(1)
North Western Provinces Tenancy Act, 1901 — Section 11, 18Transfer of Property Act, 1882 — Section 60
High Courts13 May 1910
Sita Nath Roy Vs Hare Krishna Sahu and Others
Calcutta High Court · 6 Ind. Cas. 573
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, Order 21 Rule 92, Order 43 Rule 1(j), 47
High Courts13 May 1910
Karnodhar Haldar Vs Hari Prosad Rai Chowdhury and Others
Calcutta High Court · 6 Ind. Cas. 444
Specific Relief Act, 1877 — Section 54, 56
High Courts13 May 1910Allowed
Karnadhar Haldar Vs Hariprasad Roy Chaudhuri
Calcutta High Court · (1910) ILR (Cal) 731
Specific Relief Act, 1877 — Section 54, 56
High Courts13 May 1910Dismissed
Baldeo Sahai Vs Sunder Kuar and Another
Allahabad High Court · 7 Ind. Cas. 264
High Courts13 May 1910
Mohammad Vilayat Ali Khan Vs Mohamad Liyaqat Ali Khan and Others
Allahabad High Court · 6 Ind. Cas. 580
High Courts13 May 1910
Bachcha Paragwal and Another Vs Emperor
Allahabad High Court · 6 Ind. Cas. 876
Penal Code, 1860 (IPC) — Section 499
High Courts13 May 1910
Sarwan Singh Vs Ramsarup Singh and Another
Allahabad High Court · 6 Ind. Cas. 499
High Courts12 May 1910Dismissed
Ganpat Singh and Others Vs Musai Singh
Allahabad High Court · 6 Ind. Cas. 695
High Courts12 May 1910Dismissed
Goshain Purshotama Nand Gir Vs Musammat Lakhpatti
Allahabad High Court · 7 Ind. Cas. 67
High Courts12 May 1910Allowed
Mahant Kirpalban Vs Musammat Ram Dei
Allahabad High Court · 7 Ind. Cas. 260
High Courts12 May 1910
Ram Saran and Another Vs Dalip Singh
Allahabad High Court · 6 Ind. Cas. 704
Provincial Small Cause Courts Act, 1887 — Article 15
High Courts11 May 1910
Krishna Chandra Basu and Others Vs Mohendra Nath Basu and Others
Calcutta High Court · 9 Ind. Cas. 704
Cess Act, 1880 — Section 41
High Courts11 May 1910
Bipin Behary Nandan Vs Jadu Nath Chatterji and Another
Calcutta High Court · 6 Ind. Cas. 451
Bengal Tenancy Act, 1885 — Section 161, 167