High Courts17 May 1910Dismissed
Rajendra Kumar Bose Vs Gangaram Koyal
Calcutta High Court · (1910) ILR (Cal) 856
JUDGMENT DATABASE
Search 12,22,691 Indian judgments.
12,22,691 judgments in All Courts · page 60,344 of 61,135
High Courts17 May 1910
Rajendra Kumar Bose Vs Gangaram Koyal and Others
Calcutta High Court · 6 Ind. Cas. 472
High Courts17 May 1910Dismissed
Syed Abid Husain Vs Musammat Asuda and Others
Allahabad High Court · 6 Ind. Cas. 696
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts17 May 1910
Kalicharan and Others Vs Musammat Utmi and Others
Allahabad High Court · 6 Ind. Cas. 581
High Courts17 May 1910
Pandit Badri Prasad Vs Dila
Allahabad High Court · 6 Ind. Cas. 542
Registration Act, 1908 — Section 72, 73
High Courts17 May 1910
Debi Sahai and Another Vs Ganga Sahai and Others
Allahabad High Court · 6 Ind. Cas. 572
Contract Act, 1872 — Section 16
High Courts17 May 1910
Syed Ali Ahmad Vs Musammat Said-un-nisa Bibi
Allahabad High Court · 6 Ind. Cas. 703(1)
High Courts17 May 1910
Musammat Nathia and Others Vs Kewal Ram
Allahabad High Court · 6 Ind. Cas. 697
High Courts16 May 1910
Hari Ballabh Rai and Others Vs Gopal Lal Singh
Calcutta High Court · 6 Ind. Cas. 577a
High Courts16 May 1910
Panchanan Bose Vs Chandi Charan Misra
Calcutta High Court · (1910) ILR (Cal) 808
Registration Act, 1908 — Section 17(d), 17(h)
High Courts16 May 1910
Tara Sundari Debi Vs Khedan Lal Sahu and Others
Calcutta High Court · 7 Ind. Cas. 980
High Courts16 May 1910
Gopala Roy Vs Ram Kishen Thakur and Others
Calcutta High Court · 6 Ind. Cas. 450
Estates Partition Act, 1897 — Section 64, 65
High Courts16 May 1910
Panchanan Basu and Others Vs Chandi Charan Misra and Others
Calcutta High Court · 6 Ind. Cas. 443
Registration Act, 1908 — Section 17(d), 17(h)
High Courts16 May 1910Dismissed
Anu Sheikh Vs Emperor
Calcutta High Court · (1910) ILR (Cal) 812
Criminal Procedure Code, 1898 (CrPC) — Section 145, 350
High Courts16 May 1910
Prayag Narain Kafri and Others Vs Chedi Rai and Others
Calcutta High Court · 7 Ind. Cas. 979
High Courts16 May 1910
Khiroda Kanta Roy and Others Vs Krishna Das Laha and Others
Calcutta High Court · 6 Ind. Cas. 467
Limitation Act, 1963 — Article 138
High Courts16 May 1910
Upendra Mohan Das Gupta Vs Rajah Jyoti Prosad Singh Deo
Calcutta High Court · 6 Ind. Cas. 386
High Courts16 May 1910Dismissed
Jaigopal Singh and Others Vs Ram Tahal
Allahabad High Court · 6 Ind. Cas. 705
North Western Provinces Tenancy Act, 1901 — Section 32
High Courts16 May 1910
Waris Ali Khan Vs Parshotham Narain
Allahabad High Court · 6 Ind. Cas. 609
Evidence Act, 1872 — Section 4