JUDGMENT DATABASE
Search 12,22,691 Indian judgments.
12,22,691 judgments in All Courts · page 60,346 of 61,135
High Courts11 May 1910Disposed Of
Thakur Dayal Rai Vs Bhagwat Rai
Allahabad High Court · 7 Ind. Cas. 540
High Courts10 May 1910Dismissed
Emperor Vs Tripura Shankar Sarkar
Calcutta High Court · (1910) ILR (Cal) 618
Criminal Procedure Code, 1898 (CrPC) — Section 195, 495Penal Code, 1860 (IPC) — Section 193
High Courts10 May 1910Allowed
Harihar Mukerji Vs Harendra Nath Mukerji
Calcutta High Court · (1910) ILR (Cal) 754
Succession Act, 1865 — Section 190Succession Certificate Act, 1889 — Section 3(2), 4, 6(1)(f), 8(c)
High Courts10 May 1910
Madhab Moni Dasi Vs Pamela Lambert
Calcutta High Court · 6 Ind. Cas. 537
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 3Limitation Act, 1877 — Article 178Limitation Act, 1908 — Article 181
High Courts10 May 1910
Emperor Vs Sailendra Kumar Das
Calcutta High Court · 6 Ind. Cas. 476
Criminal Procedure Code, 1898 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 193
High Courts10 May 1910
Madhabmani Dasi Vs Lambert
Calcutta High Court · (1910) ILR (Cal) 796
Transfer of Property Act, 1882 — Section 86
High Courts10 May 1910
Harihar Mukherjee and Another Vs Harnendra Nath Mukherjee
Calcutta High Court · 6 Ind. Cas. 416
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1(2)Succession Certificate Act, 1889 — Section 4
High Courts10 May 1910
Amjad Ali Vs Ali Hussain Johar and Others
Calcutta High Court · 6 Ind. Cas. 574
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 7
High Courts10 May 1910Dismissed
Beni and Others Vs Puran Singh and Another
Allahabad High Court · 7 Ind. Cas. 572
High Courts07 May 1910Allowed
Hari Narayan Singh Deo Vs Sriram Chakravarti
Calcutta High Court · (1910) ILR (Cal) 723
High Courts07 May 1910Dismissed
Thakur Anant Singh Vs Thakur Durga Singh
Bombay High Court · (1910) 12 BOMLR 504
High Courts07 May 1910Dismissed
Thakurain Sheoraj Kunwar Vs Thakur Harihar Baksh Singh
Bombay High Court · (1910) 12 BOMLR 508
Oudh Laws Act, 1876 — Section 9
High Courts07 May 1910Allowed
Kumar Hari Narain Singh Deo Bahadur Vs Sriram Chakravarti
Bombay High Court · (1910) 12 BOMLR 495
Privy Council07 May 1910
Kumar Hari Narayan Singh Deo Bahadur and Another Vs Sriram Chakravarti and others
Privy Council · (1910) 37 IndApp 136
High Courts06 May 1910
Ramasamy Ayyangar Vs Shunmugam Pillai, Receiver and Manager, Palace Estate, and Another
Madras High Court · (1911) ILR (Mad) 179
Transfer of Property Act, 1882 — Section 108(i)