High Courts24 May 1910
Kanai Lal Biswas Vs Nitai Chand Saha Nitai Chand Saha Vs Badio Jinno
Calcutta High Court · 7 Ind. Cas. 492
JUDGMENT DATABASE
Search 12,22,691 Indian judgments.
12,22,691 judgments in All Courts · page 60,343 of 61,135
High Courts24 May 1910Dismissed
Ram Autar Sahu Vs Gulab Chaudhri and Another
Allahabad High Court · 6 Ind. Cas. 700
Limitation Act, 1963 — Section 31
High Courts24 May 1910Dismissed
Tapaishar Dichhit Vs Gokul Dichhit and Others
Allahabad High Court · 6 Ind. Cas. 839
High Courts24 May 1910
Choudhry Balbhadar Singh Vs Chunni Lal Sahu and Another
Allahabad High Court · 6 Ind. Cas. 707
Transfer of Property Act, 1882 — Section 88
High Courts24 May 1910
Musammat Chhadngia Vs Joti Pershad
Allahabad High Court · 6 Ind. Cas. 703
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 5
High Courts23 May 1910
Golap Khan Vs Bhola Nath Marik and Others
Calcutta High Court · 7 Ind. Cas. 481
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10Land Acquisition Act, 1894 — Section 54
High Courts23 May 1910
Mohendra Ghoshal and Others Vs Bhuban Mardana and Others
Calcutta High Court · 6 Ind. Cas. 810
Contract Act, 1872 — Section 69, 70
High Courts23 May 1910
In Re: Kali Prosanno Bose Chowdhury and Another
Calcutta High Court · 7 Ind. Cas. 622
Criminal Procedure Code, 1898 (CrPC) — Section 145Legal Practitioners Act, 1879 — Section 12
High Courts23 May 1910Dismissed
Rakhal Das Mukherjee Vs Madhab Chandra Singha and Others
Calcutta High Court · (1910) 05 CAL CK 0018
High Courts23 May 1910
W.M. Grant Vs Ram Rakhar Bhagat
Calcutta High Court · 6 Ind. Cas. 501
Bengal Tenancy Act, 1885 — Section 105, 109(3)
High Courts23 May 1910Dismissed
Babu Ram Baran Rai and Others Vs Kamla Parshad
Allahabad High Court · 6 Ind. Cas. 698
High Courts23 May 1910Dismissed
Musammat Moti Begam Vs Ahbab Ali
Allahabad High Court · 7 Ind. Cas. 574
High Courts22 May 1910
Sarba Sundari Dasi Vs Harendra Lal Roy Chowdhury
Calcutta High Court · 7 Ind. Cas. 490
Bengal Tenancy Act, 1885 — Section 170Civil Procedure Code, 1882 — Section 280, 283A, 310
High Courts20 May 1910Allowed
Gaya Prasad and Others Vs Ganga Bishan
Allahabad High Court · (1910) 05 AHC CK 0001
High Courts19 May 1910
Lakhatullah Sheikh and Others Vs Bishambar Roy
Calcutta High Court · 6 Ind. Cas. 577
Evidence Act, 1872 — Section 92
High Courts19 May 1910
Nityamoni Dasi and Others Vs Gokul Chandra Sen and Others
Calcutta High Court · 9 Ind. Cas. 210
High Courts18 May 1910Dismissed
Muhammad Salim Vs Sadar-Ud-Din Beg and Others
Allahabad High Court · 7 Ind. Cas. 263
High Courts18 May 1910
Sayid Amir Husain Vs Musammat Imtiaz Fatima and Others
Allahabad High Court · 6 Ind. Cas. 503
High Courts17 May 1910
Shama Bibi Vs Chairman of Baranagore Municipality
Calcutta High Court · 6 Ind. Cas. 675
Bengal Municipal Act, 1884 — Section 218, 363